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AUGUST 1979
1.
Indu Bhushan Gupta Vs. State of U.P. & Ors [1979] INSC 137 (1 August 1979)
2.
Anand Narain Shukla Vs. State of Madhya Pradesh [1979] INSC 138 (2 August 1979)
3.
State of Maharashtra Vs. Vishwanath Tukuram Umale & Ors [1979] INSC 139 (2 August 1979)
4.
Vijaysingh Rathore Vs. Murarilal & Ors [1979] INSC 140 (3 August 1979)
5.
Brij Mohan Vs. Commissioner of Income Tax, New Delhi [1979] INSC 141 (3 August 1979)
6.
N. Madhavan Vs. State of Kerala [1979] INSC 142 (7 August 1979)
7.
H.S. Verma & Ors Vs. Secretary, Ministry of Shipping & Transport & Ors [1979] INSC 143 (7 August 1979)
8.
Kathiawar Industries Ltd. Vs. Jaffrabad Municipality [1979] INSC 144 (8 August 1979)
9.
State of Gujarat Vs. Gujarat Revenue Tribunal & Ors [1979] INSC 145 (8 August 1979)
10.
Mohammad Yousuf Rather Vs. The State of Jammu & Kashmir & Ors [1979] INSC 146 (10 August 1979)
11.
Inderjeet Vs. State of Uttar Pradesh & ANR [1979] INSC 147 (10 August 1979)
12.
Baselius Mar Thoma Mathews & Ors Vs. Paulose Mar Athanasius Ors [1979] INSC 148 (10 August 1979)
13.
Rajinder Nath Vs. Commissioner of Income Tax, Delhi [1979] INSC 149 (13 August 1979)
14.
S. B. Noronah Vs. Prem Kumari Khanna [1979] INSC 150 (16 August 1979)
15.
Thakoreshri Naharsinghji Dolatsinghji & Ors Vs. State of Gujarat & Ors [1979] INSC 151 (17 August 1979)
16.
Bishan Devi & Ors Vs. Sirbaksh Singh & ANR [1979] INSC 152 (20 August 1979)
17.
G. R. Luthra Vs. Lt. Governor of Delhi & Ors [1979] INSC 153 (22 August 1979)
18.
Sharif Ahmed Vs. State of U.P [1979] INSC 154 (22 August 1979)
19.
V. Dhanapal Chettiar Vs. Yesodai Ammal [1979] INSC 155 (23 August 1979)
20.
Supdt. & Remembrancer of Legal Affairs West Bengal Vs. Anil Kumar Bhunja & Ors [1979] INSC 156 (23 August 1979)
21.
Valliamma Champaka Pillai Vs. Sivathanu Pillai & Ors [1979] INSC 157 (24 August 1979)
22.
H. H. Shri Swamiji of Shri Admar Mutt Vs. The Commissioner, Hindu Religious & Charitable Endowments [1979] INSC 158 (27 August 1979)
23.
Sundari & Ors Vs. Laxmi & Ors [1979] INSC 159 (28 August 1979)
24.
M. Ramakrishnan Vs. State of Madras [1979] INSC 160 (28 August 1979)
25.
Jaswant Singh & Ors Vs. Union of India & Ors [1979] INSC 161 (29 August 1979)
26.
Shanti Vijay & Co. Vs. Princess Fatima Fouzia & Ors [1979] INSC 162 (31 August 1979)
27.
Rameshwar Prasad Vs. State of Bihar & Ors [1979] INSC 163 (31 August 1979)
28.
Indian And Eastern Newspaper Society New Delhi Vs. Commissioner of Income Tax, New Delhi [1979] INSC 164 (31 August 1979)
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