APRIL    1979
1.	Shakuntala Sawhney Vs. Kaushalya Sawhney [1979] INSC 77 (4 April 1979)
2.	Union of India & Ors Vs. E. S. Soundarajan [1979] INSC 78 (4 April 1979)
3.	Hukam Chand Jute Mills Ltd. Vs. Second Industrial Tribunal, West Bengal & Ors [1979] INSC 79 (11 April 1979)
4.	Babu Ram Gupta Vs. Sudhir Bhasin & ANR [1979] INSC 80 (12 April 1979)
5.	S. N. Banerjee Vs. Babu Lal Gupta (Dhanuka) & Ors [1979] INSC 81 (12 April 1979)
6.	Sukhrani & Ors Vs. Hari Shanker & Ors [1979] INSC 82 (12 April 1979)
7.	Satpal & Co. Vs. Lt. Governor of Delhi & Ors [1979] INSC 83 (12 April 1979)
8.	N. Krishnammal Vs. R. Ekambaram & Ors [1979] INSC 84 (16 April 1979)
9.	Concord of India Insurance Co Ltd. Vs. Nirmala Devi & Ors [1979] INSC 85 (16 April 1979)
10.	Madhav Prasad Jatia Vs. Commissioner of Income Tax, U.P., Lucknow [1979] INSC 86 (17 April 1979)
11.	State of U.P. & Ors Vs. Hindustan Aluminium Corpn. Ltd. & Ors [1979] INSC 87 (17 April 1979)
12.	Hussainara Khantoon & Ors Vs. Home Secretary, State of Bihar, Patna [1979] INSC 88 (19 April 1979)
13.	Hardip Singh & ANR Vs. The Income Tax Officer, Amritsar & Ors [1979] INSC 89 (26 April 1979)
14.	Satto & Ors Vs. State of U.P [1979] INSC 90 (26 April 1979)
15.	Nimeon Sangma & Ors Vs. Home Secretary, Govt. of Meghalaya & Ors [1979] INSC 91 (30 April 1979)