OCTOBER    1978
1.	Atlas Cycle Industries Ltd. & Ors Vs. State of Haryana [1978] INSC 193 (4 October 1978)
2.	V. C. Rangadurai Vs. D. Gopalan & Ors [1978] INSC 194 (4 October 1978)
3.	Commissioner of Income Tax, West Bengal Iii, Calcutta Vs. Rajendra Prasad Moody, Calcutta [1978] INSC 195 (4 October 1978)
4.	State of Orissa Vs. Ram Chander Agarwala [1978] INSC 196 (5 October 1978)
5.	Superintendent, Central Excise, Bangalore Vs. Bahubali [1978] INSC 197 (5 October 1978)
6.	K. N. Bahl Vs. State of Punjab & Ors [1978] INSC 198 (5 October 1978)
7.	Bai Tahira A Vs. Ali Hussain Fissalli Chothia & ANR [1978] INSC 199 (6 October 1978)
8.	Colonel His Highness Sawai Tej Singhji, Maharaja of Alwar Vs. The Union of India & ANR [1978] INSC 200 (6 October 1978)
9.	Avon Services (Production Agencies) Pvt. Ltd. Vs. Industrial Tribunal, Haryana Farldabad Ors [1978] INSC 201 (6 October 1978)
10.	Commissioner of Sales Tax, M.P. Indore & Ors Vs. Radhakrishan & Ors [1978] INSC 202 (6 October 1978)
11.	Harbans Kumari & Ors Vs. State of Uttar Pradesh [1978] INSC 203 (6 October 1978)
12.	Brij Bhushan Lal Parduman Kumar Vs. Commissioner of Income Tax, Haryana [1978] INSC 204 (6 October 1978)
13.	Bega Begum & Ors Vs. Abdul Ahad Khan & Ors [1978] INSC 205 (6 October 1978)
14.	Rajapalayam Mills Ltd. Vs. Commissioner of Income Tax, Madras [1978] INSC 206 (6 October 1978)
15.	B. L. Goel Vs. State of U.P. & Ors [1978] INSC 207 (17 October 1978)
16.	Delhi Cloth & General Mills Co. Ltd. Vs. State of U.P. & Ors [1978] INSC 208 (18 October 1978)
17.	Ganesh Bhavan Patel & ANR Vs. State of Maharashtra [1978] INSC 209 (18 October 1978)
18.	Pottery Mazdoor Panchayat Vs. The Perfect Pottery Co. Ltd. & ANR [1978] INSC 210 (19 October 1978)
19.	Chief Commissioner Union Territory, Chandigarh Vs. Sialkot Silk Stores, Chandigarh [1978] INSC 211 (23 October 1978)
20.	Board of Muslim Wakfs, Rajasthan Vs. Radha Krishna & Ors [1978] INSC 212 (24 October 1978)
21.	Maharaja Book Depot Vs. State of Gujarat [1978] INSC 213 (24 October 1978)
22.	Firm Surajmal Banshidhar, Vs. The Municipal Board, Ganganagar [1978] INSC 214 (25 October 1978)
23.	Jai Dutt Vs. State of U.P. & Ors [1978] INSC 215 (26 October 1978)
24.	Collector, Raigarh Vs. Dr. Harisingh Thakur & ANR [1978] INSC 216 (27 October 1978)