| 1. |
Smt. S. R. Venkataraman Vs. Union of India & ANR [1978] INSC 217 (2 November 1978)
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| 2. |
Raghunath Pradhani Vs. Damodra Mahapatra & Ors [1978] INSC 218 (2 November 1978)
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| 3. |
D. S. Bist & Sons, Nainital Vs. Commissioner of Income Tax, Delhi Central, New Delhi [1978] INSC 219 (3 November 1978)
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| 4. |
Ashadevi, Wife of Gopal Ghermal Mehta (Detenu) Vs. K. Shiveraj [1978] INSC 220 (3 November 1978)
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| 5. |
H.P Gupta Vs. Manohar Lal & Ors [1978] INSC 221 (3 November 1978)
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| 6. |
Union of India Vs. Prafulla Kumar Samal & ANR [1978] INSC 222 (6 November 1978)
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| 7. |
Mohammad Hasnuddin Vs. State of Maharashtra [1978] INSC 223 (7 November 1978)
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| 8. |
Rekhaben Virendra Kapadia Vs. State of Gujarat & Ors [1978] INSC 224 (7 November 1978)
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| 9. |
Commissioner of Income Tax, New Delhi Vs. Bijli Cotton Mills (P) Ltd., Hathras., Aligarh [1978] INSC 225 (7 November 1978)
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| 10. |
Jagir Singh Vs. Ranbir Singh [1978] INSC 226 (9 November 1978)
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| 11. |
Bhupinder Singh Vs. Daljit Kaur [1978] INSC 227 (13 November 1978)
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| 12. |
Shiveshwar Prasad Narain Singh & ANR Vs. Gharahu & ANR [1978] INSC 228 (15 November 1978)
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| 13. |
Joginder Singh & ANR Vs. State of Punjab & ANR [1978] INSC 229 (16 November 1978)
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| 14. |
Narendra Purshotam Umrao Vs. B. B. Gujral & Ors [1978] INSC 230 (17 November 1978)
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| 15. |
Khatki Ahmed Mushabhai Vs. Limdi Municipality [1978] INSC 231 (20 November 1978)
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| 16. |
Prakash Chand Vs. State (Delhi Administration) [1978] INSC 232 (20 November 1978)
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| 17. |
Lakshmi Shankar Srivastava Vs. State (Delhi Administration) [1978] INSC 233 (21 November 1978)
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| 18. |
Sambhu Dayal Vs. State of U.P [1978] INSC 234 (21 November 1978)
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| 19. |
Commissioner of Income Tax, Patiala Vs. M/S. Groz Backert Saboo Ltd. [1978] INSC 235 (22 November 1978)
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| 20. |
K. Gopal Reddy Vs. State of Andhra Pradesh [1978] INSC 236 (22 November 1978)
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| 21. |
Tata Engineering & Locomotive Co. Ltd. Vs. The Sales Tax Officer & Regional Transport Officer, Poona [1978] INSC 237 (22 November 1978)
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| 22. |
S. L. Goswami Vs. High Court of Madhya Pradesh at Jabalpur [1978] INSC 238 (23 November 1978)
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| 23. |
Maneka Sanjay Gandhi & ANR Vs. Rani Jethmalani [1978] INSC 239 (23 November 1978)
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| 24. |
Salim Zia Vs. State of U.P [1978] INSC 240 (24 November 1978)
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| 25. |
Superintendent of Police, Ludhiana & ANR Vs. Dwarka Das [1978] INSC 241 (28 November 1978)
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| 26. |
Syed Abdulkhader Vs. Rami Reddy & Ors [1978] INSC 242 (29 November 1978)
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| 27. |
B. N. Mutto & ANR Vs. T. K. Nandi [1978] INSC 243 (29 November 1978)
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| 28. |
Indian Hard Metals (P) Ltd. Vs. Union of India [1978] INSC 244 (30 November 1978)
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| 29. |
Manager Govt. Branch Press &. ANR Vs. D. B. Belliawpa [1978] INSC 245 (30 November 1978)
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| 30. |
State of Orissa Vs. Nakula Sahu & Ors [1978] INSC 246 (30 November 1978)
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