MAY    1978
1.	Nirmal Kumar Khandelwal Vs. Union of India & Ors [1978] INSC 97 (1 May 1978)
2.	Jadu Gopal Chakravarthy Vs. Pannalal Bhowmick & Ors [1978] INSC 98 (2 May 1978)
3.	Commissioner of Income Tax West Bengal I, Calcutta Vs. Clive Insurance Co. Ltd., Calcutta [1978] INSC 99 (2 May 1978)
4.	Mohan Lal & ANR Vs. Ajit Singh & ANR [1978] INSC 100 (2 May 1978)
5.	Bibi Saddiqa Fatima Vs. Saiyed Mohammad Mahmood Hasan [1978] INSC 101 (3 May 1978)
6.	B. R. Ltd. Vs. V. P. Gupta, C.I.T., Bombay [1978] INSC 102 (3 May 1978)
7.	Lila Gupta Vs. Laxmi Narain & Ors [1978] INSC 103 (4 May 1978)
8.	Mangalore Electric Supply Co. Ltd. Vs. The Commissioner of Income Tax, West Bengal [1978] INSC 104 (4 May 1978)
9.	State Bank of India Vs. Shyama Devi [1978] INSC 105 (5 May 1978)
10.	Municipal Corporation of Greater Bombay Vs. P. S. Malvenkar & Ors [1978] INSC 106 (5 May 1978)
11.	Sher Singh Vs. Joint Director of Consolidation & Ors [1978] INSC 107 (5 May 1978)
12.	Workmen of Cochin Port Trust Vs. Board of Trustees of The Cochin Port Trust & ANR [1978] INSC 108 (5 May 1978)
13.	Ram Rattan Vs. Bajrang Lal & Ors [1978] INSC 109 (5 May 1978)
14.	State Through Delhi Administration Vs. Sanjay Gandhi [1978] INSC 110 (5 May 1978)
15.	Union of India Vs. Gosalia Shipping Private Ltd., Margao, Goa [1978] INSC 111 (5 May 1978)