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JANUARY    1978

1. Maharashtra State Textile Corporation Ltd. Vs. The Official Liquidator & Ors [1978] INSC 1 (4 January 1978)
2. Principal & Ors Vs. Presiding Officer & Ors [1978] INSC 2 (9 January 1978)
3. Kamalam (Smt.) K. Vs. Ponnuswamy (R.) & Ors [1978] INSC 3 (12 January 1978)
4. Bishan Lal Gupta Vs. State of Haryana & Ors [1978] INSC 4 (12 January 1978)
5. Ghaziabad Engineering Co. (P) Ltd. Vs. Certifying Officer, Kanpur & ANR [1978] INSC 5 (13 January 1978)
6. Dadasaheb Dattatraya Pawar & Ors Vs. Pandurang Raoji Jagtap & Ors [1978] INSC 6 (13 January 1978)
7. Pathumma & Ors Vs. State of Kerala & Ors [1978] INSC 7 (16 January 1978)
8. Superintendent of Taxes, Tezpur & Ors Vs. M/S. Bormahajan Tea Co. Ltd. [1978] INSC 8 (17 January 1978)
9. In Re: Shri Sham Lal [1978] INSC 9 (18 January 1978)
10. Baiju Alias Bharosa Vs. State of Madhya Pradesh [1978] INSC 10 (19 January 1978)
11. Ram Chander Singh Sagar & ANR Vs. State of Tamil Nadu & ANR [1978] INSC 11 (23 January 1978)
12. Muktinarain Jha & Ors Vs. State of Bihar [1978] INSC 12 (23 January 1978)
13. Abdul Latif & Ors Vs. State of Uttar Pradesh [1978] INSC 13 (24 January 1978)
14. K.C. P. Employees' Association, Madras Vs. Management of K. C. P. Ltd., Madras [1978] INSC 14 (24 January 1978)
15. Shambhu Nath Palit Vs. Corporation of Calcutta & ANR [1978] INSC 15 (24 January 1978)
16. Maneka Gandhi Vs. Union of India [1978] INSC 16 (25 January 1978)
17. Ganesh Trading Co. Vs. Moji Ram [1978] INSC 17 (25 January 1978)
18. Babu Singh & Ors Vs. The State of U.P [1978] INSC 18 (31 January 1978)




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