FEBRUARY    1978
1.	Keshoram Gora Vs. State of Assam [1978] INSC 19 (1 February 1978)
2.	New Standard Engineering Co. Ltd. Vs. N. L. Abhyankar & Ors [1978] INSC 20 (2 February 1978)
3.	Shambu Nath Goyal Vs. Bank of Baroda, Jullundur [1978] INSC 21 (2 February 1978)
4.	Jagdish Chander Vs. Brij Mohan & Ors [1978] INSC 22 (6 February 1978)
5.	Udai Chand Vs. Shanker Lal & Ors [1978] INSC 23 (7 February 1978)
6.	Yeshwantrao Laxmanrao Ghatge & ANR Vs. Baburao Bala Yadav & Ors [1978] INSC 24 (9 February 1978)
7.	State of Kerala Vs. Alaserry Mohammed [1978] INSC 25 (10 February 1978)
8.	State of Kerala Vs. M. K. Krishnan Nair & Ors [1978] INSC 26 (14 February 1978)
9.	Sanjay Gandhi Vs. Union of India & Ors [1978] INSC 27 (14 February 1978)
10.	State of Maharashtra & Ors Vs. Man Singh Surat Singh Padvi & Ors [1978] INSC 28 (14 February 1978)
11.	Sandhya Rani Sarkar Vs. Sudha Rani Debi & Ors [1978] INSC 29 (14 February 1978)
12.	Tolaram Bijoy Kumar Vs. Commissioner of Income Tax, Assam [1978] INSC 30 (14 February 1978)
13.	Rameshwar Dayal & Ors Vs. The State of Uttar Pradesh [1978] INSC 31 (15 February 1978)
14.	Union of India Vs. Shri Gopal Chandra Misra & Ors [1978] INSC 32 (15 February 1978)
15.	Mir Fakir Mohd. Vs. State of West Bengal [1978] INSC 33 (15 February 1978)
16.	Charan Lal Sahu Vs. Neelam Sanjeeva Reddy [1978] INSC 34 (15 February 1978)
17.	Rohtas Industries Ltd. Vs. Ramlakhan Singh & Ors [1978] INSC 35 (16 February 1978)
18.	Lalla Ram Vs. Management of D.C.M. Chemical Works Ltd. & ANR [1978] INSC 36 (16 February 1978)
19.	Komma Neelakantha Reddy & Ors Vs. State of Andhra Pradesh [1978] INSC 37 (16 February 1978)
20.	Harsh Sawhney Vs. Union Territory (Chandigarh Admn.) [1978] INSC 38 (20 February 1978)
21.	Mohan Singh Vs. Union Territory, Chandigarh [1978] INSC 39 (20 February 1978)
22.	Polestar Electronic(P) Ltd. Vs. Addl. Commissioner, Sales Tax Delhi [1978] INSC 40 (20 February 1978)
23.	Punjab Beverages Pvt. Ltd., Chandigarh Vs. Suresh Chand & ANR [1978] INSC 41 (21 February 1978)
24.	Madan Mohan Pathak Vs. Union of India & Ors [1978] INSC 42 (21 February 1978)
25.	Prag Ice & Oil Mills & ANR Vs. Union of India [1978] INSC 43 (21 February 1978)
26.	Bangalore Water-Supply & Sewerage Board, Vs. R. Rajappa & Ors [1978] INSC 44 (21 February 1978)
27.	Ganpat Ladha Vs. Sashikant Vishnu Shinde [1978] INSC 45 (21 February 1978)
28.	Alladi Venkateswarlu & Ors Vs. Govt. of Andhra Pradesh & ANR [1978] INSC 46 (21 February 1978)
29.	In Re: Shri S. Mulgaokar [1978] INSC 47 (21 February 1978)
30.	Balai Chandra Hazra Vs. Shewdhari Jadav [1978] INSC 48 (21 February 1978)
31.	State of Uttar Pradesh Vs. Batuk Deo Patil Tripathi & ANR [1978] INSC 49 (21 February 1978)
32.	Suleman Noormohamed Vs. Umarbhai Janubhai [1978] INSC 50 (23 February 1978)
33.	Inder Singh & ANR Vs. The State (Delhi Admn.) [1978] INSC 51 (24 February 1978)
34.	Surinder Mohan Vikal Vs. Ascharaj Lal Chopra [1978] INSC 52 (28 February 1978)
35.	Himmatbhai Son of Chaganlal Vs. Rikhilal & Ors [1978] INSC 53 (28 February 1978)
36.	Shivraj Fine Art Litho Works Vs. The State Industrial Court, Nagpur & Ors, [1978] INSC 54 (28 February 1978)
37.	Shibji Khestshi Thacker Vs. Commissioners of Dhanbad Municipality & Ors [1978] INSC 55 (28 February 1978)
38.	Savanth (K.) Vs. Mysore Road Transport Corporation & ANR [1978] INSC 56 (28 February 1978)