SEPTEMBER    1977
1.	Bihar Eastern Gangetic Fishermenco-Operative Society Limite Vs. Sipahi Singh & Ors [1977] INSC 170 (1 September 1977)
2.	Kashmira Singh Vs. The State of Punjab [1977] INSC 171 (2 September 1977)
3.	Cyril E. Fernandes Vs. Sr. Maria Lydia & Ors [1977] INSC 172 (8 September 1977)
4.	All Party Hill Leaders' Conference, Shillong Vs. Captain M.A. Sangma & Ors [1977] INSC 173 (12 September 1977)
5.	Arvee Industries & Ors Vs. Ratan Lal Sharma [1977] INSC 174 (13 September 1977)
6.	State of Uttar Pradesh Vs. Chandra Mohan Nigam & Ors [1977] INSC 175 (19 September 1977)
7.	Technicians Studio Private Ltd. Vs. Lila Ghosh & Anr [1977] INSC 176 (19 September 1977)
8.	Union of India Vs. Sankal Chand Himatlal Sheth & Anr [1977] INSC 177 (19 September 1977)
9.	State of Rajasthan, Jaipur Vs. Balchand @ Baliay [1977] INSC 178 (20 September 1977)
10.	R. Dalmia Vs. C.I.T., Delhi, New Delhi [1977] INSC 179 (21 September 1977)
11.	Udayan Chinubhai Vs. R. C. Bali [1977] INSC 180 (22 September 1977)
12.	Sarveshwar Prasad Sharma Vs. State of Madhya Pradesh [1977] INSC 181 (26 September 1977)
13.	Chintapalli Agency Taluk Arrack Salesco-Operative Society L Vs. Secretary (Food And Agriculture) Govt. of Andhra Pradesh, Et [1977] INSC 182 (28 September 1977)
14.	Narayanan Satheesan @ Baboo Vs. State of Kerala [1977] INSC 183 (29 September 1977)
15.	Everest Coal Company (P) Ltd. Vs. State of Bihar & Ors [1977] INSC 184 (29 September 1977)