NOVEMBER    1977
1.	Yash Pal Mittal Vs. State of Punjab [1977] INSC 206 (3 November 1977)
2.	Jahar Roy & ANR Vs. Premji Bhimji Mansata & ANR [1977] INSC 207 (3 November 1977)
3.	Rasesh C. Choksi Vs. The State of Gujarat & Ors [1977] INSC 208 (4 November 1977)
4.	Ramachander Shiv Narayan Vs. Commissioner of Income Tax, Andhra Pradesh, Hyderabad [1977] INSC 209 (4 November 1977)
5.	India Pipe Fitting Co. Vs. Fakruddin M.A. Baker & ANR [1977] INSC 210 (4 November 1977)
6.	Ramesh Prasad Singh Vs. State of Bihar & Ors [1977] INSC 211 (4 November 1977)
7.	Additional Commissioner of Income Tax, Gujarat, I, Ahmadabad Vs. M/S. Gurjargravures Private Limited [1977] INSC 212 (8 November 1977)
8.	State of Karnataka Vs. Union of India & ANR [1977] INSC 213 (8 November 1977)
9.	State of Gujarat & ANR Vs. Sankalchand Khodidas Patel [1977] INSC 214 (9 November 1977)
10.	Iqbal Singh Vs. State (Delhi Administration) & Ors [1977] INSC 215 (9 November 1977)
11.	Nihal Chand Vs. Kalyan Chand Jain [1977] INSC 216 (15 November 1977)
12.	K. Karunakaran Vs. T. Vs. Eachara Warrier [1977] INSC 217 (16 November 1977)
13.	Namor Ali Choudhury & Ors Vs. Central Inland Water Sport Corporation Ltd. & ANR [1977] INSC 218 (16 November 1977)
14.	Raghunath Gopal Manjire & ANR Vs. The Competent Authority & Ors [1977] INSC 219 (16 November 1977)
15.	Juggilal Kamlapat Vs. Pratapmal Rameshwar [1977] INSC 220 (24 November 1977)
16.	Khadi Gram Udyog Trust Vs. Shri Ram Chandraji Virajman Mandir Sarsaiya Ghat [1977] INSC 221 (28 November 1977)
17.	Tharoo Mal Vs. Puran Chand Pandey & Ors [1977] INSC 222 (29 November 1977)
18.	Srirangan Vs. State of Tamil Nadu [1977] INSC 223 (30 November 1977)
19.	Murarka Properties (P) Ltd. & ANR Vs. Beharilal Murarka & Ors [1977] INSC 224 (30 November 1977)