MAY    1977
1.	Misrilal Jain Vs. State of Orissa & ANR [1977] INSC 134 (2 May 1977)
2.	Firm Panjumal Daulatram Vs. Sakhi Gopal [1977] INSC 135 (3 May 1977)
3.	State of West Bengal Vs. Manmal Bhutoria & Ors [1977] INSC 136 (3 May 1977)
4.	Commissioner of Wealth Tax, Andhra Pradesh, Hyderabad Vs. Trustees of H.E.H. Nizam's Family [1977] INSC 137 (3 May 1977)
5.	Controller of Estate Duty Madras Vs. Alladi Kuppuswamy [1977] INSC 138 (3 May 1977)
6.	S.B. Patwardhan & Ors Vs. State of Maharashtra & Ors [1977] INSC 139 (4 May 1977)
7.	Joseph Peter Vs. State of Goa, Daman and Diu [1977] INSC 140 (4 May 1977)
8.	Mohammad Giasuddin Vs. State of Andhra Pradesh [1977] INSC 141 (6 May 1977)
9.	R. S. Kallolimath Vs. State of Mysore & ANR [1977] INSC 142 (6 May 1977)
10.	Trustees for the Improvement of Calcutta Vs. Chandra Sekhar Mallick & Ors [1977] INSC 143 (6 May 1977)
11.	Ram Lakhan Singh & Ors Vs. The State of Uttar Pradesh [1977] INSC 144 (6 May 1977)
12.	State of Rajasthan & Ors Vs. Union of India [1977] INSC 145 (6 May 1977)