JANUARY    1977
1.	State of Uttar Pradesh & Ors Vs. Modi Industries Limited [1977] INSC 1 (4 January 1977)
2.	Madras Refineries Ltd. Vs. Controlling Revenue Authority, Board of revenue, Madras [1977] INSC 2 (5 January 1977)
3.	State of Madhya Pradesh Vs. State of Maharashtra & Ors [1977] INSC 3 (5 January 1977)
4.	State of Maharashtra & ANR Vs. Vinayak [1977] INSC 4 (6 January 1977)
5.	Jagmal Singh Yadav Vs. M. Ramayya & Ors [1977] INSC 5 (6 January 1977)
6.	Retti Deenabandhu & Ors Vs. State of Andhra Pradesh [1977] INSC 6 (11 January 1977)
7.	Deputy Commissioner of Commercial Taxes Vs. H.R. Sri Ramulu [1977] INSC 7 (11 January 1977)
8.	Hargovind Dayal Srivastava & ANR Vs. G.N. Verma & Ors [1977] INSC 8 (12 January 1977)
9.	Mahabir Beopar Mandal Ltd Vs. Forward Market Commission [1977] INSC 9 (13 January 1977)
10.	Kalumiya Karimmiya Vs. State of Gujarat & Ors [1977] INSC 10 (14 January 1977)
11.	Ranchhoddas Chhaganlal Vs. Devaji Supadu Dorik & Ors [1977] INSC 11 (17 January 1977)
12.	State of Madhya Pradesh & Ors Vs. Galla Tilhan Vyapari Sangh & Ors [1977] INSC 12 (17 January 1977)
13.	Rev. Stainislaus Vs. State of Madhya Pradesh & Ors [1977] INSC 13 (17 January 1977)
14.	Prithvi Raj Taneja Vs. State of Madhya Pradesh & Ors [1977] INSC 14 (18 January 1977)
15.	D. Nagaraja Vs. State of Karnataka & Ors [1977] INSC 15 (18 January 1977)
16.	R. Dalmia Vs. Commissioner of Income-Tax, New Delhi [1977] INSC 16 (19 January 1977)
17.	Sashi Prasad Barooah Vs. The Agriculture Income-Tax Officer, Shillong,Assam & Ors [1977] INSC 17 (19 January 1977)
18.	Narayana Prabhu Venkateswara Prabhu Vs. Narayan Prabhu Krishna Prabhu & Ors [1977] INSC 18 (19 January 1977)
19.	Balkrishna Somnath Vs. Sada Devram Koli & ANR [1977] INSC 19 (20 January 1977)
20.	Sita Ram Bhau Patil Vs. Ramchandra Nago Patil & ANR [1977] INSC 20 (20 January 1977)
21.	Mangal Oram & Ors Vs. State of Orissa & ANR [1977] INSC 21 (20 January 1977)
22.	Town Municipal Council Vs. Urmilla Kothari [1977] INSC 22 (20 January 1977)
23.	Travancore Cochin Chemicals Limited Vs. Commissioner of Income-Tax, Kerala [1977] INSC 23 (21 January 1977)
24.	State of Gujarat Vs. Ramesh Chandra Mashruwala [1977] INSC 24 (21 January 1977)
25.	Krishna Kumar Mediratta Vs. Phulchand Agarwala & Ors [1977] INSC 25 (21 January 1977)
26.	Tata Engineering & Locomotive Co. Ltd., Bombay Vs. The Registrar of The Restrictive Trade Agreement, New Delhi [1977] INSC 26 (21 January 1977)
27.	Textile Machinery Corporation Limited, Calcutta Vs. The Commissioner of Income-Tax, West Bengal, Calcutta [1977] INSC 27 (25 January 1977)
28.	Dadu Yogendrenath Singh & Ors Vs. The Collector, Seoni [1977] INSC 28 (25 January 1977)
29.	Union of India Vs. Bhanudas Krishna Gawde & Ors [1977] INSC 29 (25 January 1977)
30.	Rangaswami, The Textile Commissioner & Ors Vs. Sugar Textile Mills (P) Ltd. & ANR [1977] INSC 30 (27 January 1977)
31.	Dattatraya Govind Mahajan & Ors Vs. State of Maharashtra & ANR [1977] INSC 31 (27 January 1977)
32.	State of Maharashtra Vs. Bhalchandra Khanderao Joshi & ANR [1977] INSC 32 (27 January 1977)
33.	State of Orissa & ANR Vs. N.N. Swamy & Ors [1977] INSC 33 (27 January 1977)
34.	Minu B. Mehta & ANR Vs. Balkrishna Ramchandra Nayan & ANR [1977] INSC 34 (28 January 1977)
35.	Govind Prasad Chaturvedi Vs. Hari Dutt Shastri & ANR [1977] INSC 35 (28 January 1977)
36.	Chhagan Lal Vs. Municipal Corporation, Indore [1977] INSC 36 (28 January 1977)
37.	Municipal Board Maunath Bhanjan Vs. Swadeshi Cotton Mills Co. Ltd. & Ors [1977] INSC 37 (28 January 1977)
38.	Sukhdev Singh & Ors Vs. Gram Sabha Bari Khad & Ors [1977] INSC 38 (28 January 1977)
39.	Fatehchand Himmatlal & Ors Vs. State of Maharashtra [1977] INSC 39 (28 January 1977)