AUGUST    1977
1.	Nandlal & Ors Vs. Moti Lal [1977] INSC 154 (1 August 1977)
2.	Johrilal Soni Vs. Smt. Bhanwari Bai [1977] INSC 155 (1 August 1977)
3.	State of Bihar Vs. Ramesh Singh [1977] INSC 156 (2 August 1977)
4.	Shukla Manseta Industries Pvt. Ltd. Vs. The Workmen Employed Under It [1977] INSC 157 (2 August 1977)
5.	Hem Chand Vs. The Delhi Cloth & General Mills Co. Ltd.& Ors [1977] INSC 158 (2 August 1977)
6.	Mahant Bikram Dass Chela Vs. Financial Commissioner, Revenue, Punjab, Chandigarh & Ors [1977] INSC 159 (3 August 1977)
7.	Member Board of Revenue, West Bengal Vs. M/S. Swaika Oil Mills [1977] INSC 160 (4 August 1977)
8.	State of Maharashtra Vs. Kaliar Koil Subrahmaniam Ramaswamy [1977] INSC 161 (8 August 1977)
9.	New Delhi Municipal Committee Vs. Life Insurance Corporation of India [1977] INSC 162 (9 August 1977)
10.	R. K. Malhotra, I.T.O. Group Circle Ii(1), Ahmadabad Vs. Kastur Bhai Lalbhai (H.U.F.) [1977] INSC 163 (11 August 1977)
11.	Orissa Mining Corporation Ltd. Vs. Prannath Vishwanath Rawlley [1977] INSC 164 (12 August 1977)
12.	Hiralal Mallick Vs. State of Bihar [1977] INSC 165 (16 August 1977)
13.	Dharmendra Kumar Vs. Usha Kumar [1977] INSC 166 (19 August 1977)
14.	Commissioner of Income Tax Vs. Dharmodayan & Co., Kerala [1977] INSC 167 (22 August 1977)
15.	Pushpa Devi Vs. Commissioner of Income Tax, New Delhi [1977] INSC 168 (30 August 1977)
16.	R. S. Joshi, S.T.O. Gujarat Vs. Ajit Mills Ltd., Ahmadabad & ANR [1977] INSC 169 (31 August 1977)