| 1. |
Juthika Bhattacharya Vs. State of Madhya Pradesh & Ors [1976] INSC 206 (1 September 1976)
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| 2. |
State of U.P. Vs. Ram Chandra Trivedi [1976] INSC 207 (1 September 1976)
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| 3. |
Union of India Vs. D.M. Revri & Co [1976] INSC 208 (2 September 1976)
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| 4. |
Commissioner of Income Tax, Kanpur Vs. M/S. J.K. Commercial Corporation Ltd. [1976] INSC 209 (3 September 1976)
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| 5. |
M. Narayana Rao Vs. G. Venkata Reddy & Ors [1976] INSC 210 (3 September 1976)
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| 6. |
Triveni Prasad Ramkaran Verma Vs. The State of Maharashtra [1976] INSC 211 (7 September 1976)
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| 7. |
Thakur Virendra Singh Vs. Vimal Kumar [1976] INSC 212 (8 September 1976)
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| 8. |
Paradip Port Trust, Paradip Vs. Their Workmen [1976] INSC 213 (9 September 1976)
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| 9. |
Mohd-Ashfaq Vs. State Transport Tribunal U.P. & Ors [1976] INSC 214 (10 September 1976)
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| 10. |
Dalmia Cement Limited Vs. Commissioner of Income Tax, New Delhi [1976] INSC 215 (10 September 1976)
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| 11. |
Special Land Acquisition Officer City Improvementtrust Boar Vs. P. Govindan [1976] INSC 216 (10 September 1976)
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| 12. |
Nangthombam Ibomcha Singh Vs. Leisanghem Chandramani Singh & Ors [1976] INSC 217 (13 September 1976)
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| 13. |
Seth Beni Chand Vs. Smt. Kamla Kunwar & Ors [1976] INSC 218 (14 September 1976)
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| 14. |
State of Andhra Pradesh Vs. Rayavarapu Punnayya & ANR [1976] INSC 219 (15 September 1976)
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| 15. |
Prem Ballab & ANR Vs. The State (Delhi Administration) [1976] INSC 220 (15 September 1976)
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| 16. |
Hindustan Steel Ltd. Vs. The Presiding Officer, Labour Court, Orissa & Ors [1976] INSC 221 (15 September 1976)
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| 17. |
State of Uttar Pradesh Vs. Lalai Singh Yadav [1976] INSC 222 (16 September 1976)
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| 18. |
Harshad Singh @ Baba Pahalvan Singh Thakura Vs. State of Gujarat [1976] INSC 223 (17 September 1976)
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| 19. |
Controller of Estate Duty, Kerala Vs. M/S. R.V. Vishwanathan & Ors [1976] INSC 224 (21 September 1976)
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| 20. |
P.K. Badiani Vs. The Commissioner of Income Tax, Bombay [1976] INSC 225 (21 September 1976)
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| 21. |
Khazan Singh & Ors Vs. Hukam Singh & Ors [1976] INSC 226 (21 September 1976)
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| 22. |
English Electric Company of India Ltd. Vs. The Deputy Commercial Tax Officer & Ors [1976] INSC 227 (21 September 1976)
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| 23. |
Puzhakkal Kuttappu Vs. C. Bhargavi & Ors [1976] INSC 228 (22 September 1976)
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| 24. |
Mohammad Aslam Vs. State of Uttar Pradesh [1976] INSC 229 (22 September 1976)
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| 25. |
Commissioner of Sales Tax, U.P. Vs. Madan Lal Dan & Sons, Bareilly [1976] INSC 230 (22 September 1976)
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| 26. |
P.C. Patel & Ors Vs. Smt. T.H. Pathak & Ors [1976] INSC 231 (22 September 1976)
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| 27. |
Jangbir Vs. Mahavir Prasad Gupta [1976] INSC 232 (22 September 1976)
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| 28. |
Sree Gajanana Motor Transport Co. Ltd. Vs. The State of Karnataka & Ors [1976] INSC 233 (22 September 1976)
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| 29. |
Sarjoo Prasad Singh Vs. The State of Bihar & Ors [1976] INSC 234 (22 September 1976)
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| 30. |
Modi Spinning & Weaving Mills Co. Ltd. & ANR Vs. Ladha Ram & Co [1976] INSC 235 (23 September 1976)
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| 31. |
Indian Aluminium Cables Ltd. & ANR Vs. Excise And Taxation Officer & ANR [1976] INSC 236 (23 September 1976)
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| 32. |
Priya Laxmi Mills Ltd. Vs. Mazdoor Mahajan Mandal, Baroda [1976] INSC 237 (23 September 1976)
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| 33. |
Government of Andhra Pradesh & Ors Vs. Sri D. Janardhana Rao & ANR [1976] INSC 238 (23 September 1976)
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| 34. |
Ramji Prasad Singh Vs. Ram Bilas Jha & Ors [1976] INSC 239 (24 September 1976)
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| 35. |
New Delhi Municipal Committee Vs. M.N. Sol & ANR [1976] INSC 240 (24 September 1976)
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