NOVEMBER    1976
1.	Mechelec Engineers And Manufacturers Vs. M/S. Basic Equipment Corporation [1976] INSC 273 (1 November 1976)
2.	N.K. Chauhan & Ors Vs. State of Gujarat & Ors [1976] INSC 274 (1 November 1976)
3.	K. Eapen Chacko Vs. The Provident Investment Company (P) Ltd. [1976] INSC 275 (1 November 1976)
4.	Mayenghoan Rahamohan Singh Vs. The Chief Commissioner (Admn.) Manipur & Ors [1976] INSC 276 (1 November 1976)
5.	Birbal Singh Vs. Kedar Nath Sharma [1976] INSC 277 (2 November 1976)
6.	Maharaj Singh Vs. State of Uttar Pradesh & Ors [1976] INSC 278 (2 November 1976)
7.	V. Guruviah Naidu And Sons Vs. State of Tamil Nadu & ANR [1976] INSC 279 (2 November 1976)
8.	Herbertsons Limited Vs. Workmen of Herbertsons Limited & Ors [1976] INSC 280 (3 November 1976)
9.	Smt. Kasturi Devi Vs. Deputy Director of Consolidation & Ors [1976] INSC 281 (4 November 1976)
10.	Balchand Jain Vs. State of Madhya Pradesh [1976] INSC 282 (5 November 1976)
11.	Union of India Vs. Majji Jangamayya [1976] INSC 283 (5 November 1976)
12.	Commissioner of Income Tax, Madras Vs. M/S. P.S.S. Investments (P) Ltd. [1976] INSC 284 (9 November 1976)
13.	State of West Bengal Vs. Sudhir Chandra Ghose & Ors [1976] INSC 285 (9 November 1976)
14.	Parashuram Pottery Works Co. Ltd. Vs. Income Tax Officer, Circle-1, Ward 'A', Rajkot,Gujarat [1976] INSC 286 (16 November 1976)
15.	Sindhi Sahiti Multipurpose Transport Co-Opera-Tive Soctet Vs. State of Madhya Pradesh & Ors [1976] INSC 287 (16 November 1976)
16.	Commissioner of Income-Tax, Madras Vs. R.M. Chidambaram Pillai [1976] INSC 288 (17 November 1976)
17.	Kisan Trimbak Kothula & Ors Vs. State of Maharashtra [1976] INSC 289 (17 November 1976)
18.	Beant Singh Vs. Union of India & Ors [1976] INSC 290 (18 November 1976)
19.	Khadya Peya Vikarete Malak Sangh Vs. The Chief Officer, Sangli Municipal Council & ANR [1976] INSC 291 (19 November 1976)
20.	Jai Singh Vs. Union of India & Ors [1976] INSC 292 (19 November 1976)
21.	Sales Tax Officer, Sector I Kanpur & ANR Vs. M/S. Dwarika Prasad Sheo Karan Dass [1976] INSC 293 (19 November 1976)
22.	Ramesh Chandra Misra Vs. Mahendra Tripathi & Ors [1976] INSC 294 (19 November 1976)
23.	Prem Chand Vs. District Judge, Dehradun & ANR [1976] INSC 295 (23 November 1976)
24.	M. Maniklal Vs. The State of Mysore [1976] INSC 296 (23 November 1976)
25.	Parmeshwari Devi Vs. State & ANR [1976] INSC 297 (23 November 1976)
26.	State of Madhya Pradesh & Ors Vs. Orient Paper Mills Ltd. [1976] INSC 298 (23 November 1976)
27.	Chhotan Prasad Singh & Ors Vs. Hari Dusadh & Ors [1976] INSC 299 (24 November 1976)
28.	Mannalal Khetan Vs. Kedar Nath Khetan & Ors [1976] INSC 300 (25 November 1976)
29.	Vidya Vati Vs. Devi Das [1976] INSC 301 (25 November 1976)
30.	Ram Rattan & Ors Vs. State of Uttar Pradesh [1976] INSC 302 (26 November 1976)
31.	Narendra Bahadur Singh & ANR Vs. State of U.P. & Ors [1976] INSC 303 (26 November 1976)
32.	Commissioner of Income Tax Gujarat-Ii, Ahmedabad, Vs. R.M. Amin [1976] INSC 304 (26 November 1976)
33.	Varanasaya Sanskrit Vishwa vidyalaya & ANR Vs. Dr. Rajkishore Tripathi & ANR [1976] INSC 305 (26 November 1976)
34.	Tara Chandkhatri Vs. Municipal Corporation of Delhi & Ors [1976] INSC 306 (26 November 1976)
35.	Gurdit Singh & Ors Vs. Munsha Singh & Ors [1976] INSC 307 (29 November 1976)
36.	Amrit Bhushan Gupta Vs. Union of India & Ors [1976] INSC 308 (29 November 1976)