JULY    1976
1.	Controller of Estate Duty, Gujarat Vs. Kantilal Trikamlal [1976] INSC 155 (19 July 1976)
2.	Murlidhar Meghraj Loya Vs. State of Maharashtra [1976] INSC 156 (19 July 1976)
3.	Karam Chand Thapar & Bros. (Coal Sales) Limited Vs. State of Uttar Pradesh & ANR [1976] INSC 157 (21 July 1976)
4.	Jugal Kishore Patnaik Vs. Ratnakar Mohanty [1976] INSC 158 (26 July 1976)
5.	Joint Director of Food, Visakapatnam Vs. The State of Andhra Pradesh [1976] INSC 159 (27 July 1976)
6.	G. Sarana Vs. University of Lucknow & Ors [1976] INSC 160 (28 July 1976)
7.	Farid Ahmed Abdul Samad & ANR Vs. Municipal Corporation of The City of Ahmadabad & ANR [1976] INSC 161 (29 July 1976)
8.	State of Punjab & ANR Vs. V.P. Duggal & Ors [1976] INSC 162 (30 July 1976)
9.	Union of India & ANR Vs. K.S. Subramanian [1976] INSC 163 (30 July 1976)
10.	Alembic Glass Industries Ltd. Baroda & Ors Vs. The Workmen & Ors [1976] INSC 164 (30 July 1976)