FEBRUARY    1976
1.	Suraj Bhan Vs. Om Prakash & ANR [1976] INSC 16 (2 February 1976)
2.	State of Uttar Pradesh Vs. Het Ram & Ors [1976] INSC 17 (3 February 1976)
3.	Hari Shanker Tripathi Vs. Shiv Harsh & Ors [1976] INSC 18 (3 February 1976)
4.	State of Gujarat A Vs. Haidarali Kalubhai [1976] INSC 19 (3 February 1976)
5.	Balwan Singh Vs. Prakash Chand & Ors [1976] INSC 20 (4 February 1976)
6.	Chogmal Bhandari & Ors Vs. Deputy Commercial Tax Officer Ii Division Kurnool [1976] INSC 21 (4 February 1976)
7.	D. D. Suri Vs. A. K. Barren & Ors [1976] INSC 22 (6 February 1976)
8.	State of Madras Vs. A. M. Nanjan & ANR [1976] INSC 23 (9 February 1976)
9.	State of Punjab & ANR Vs. Iqbal Singh [1976] INSC 24 (12 February 1976)
10.	State of Uttar Pradesh Vs. Ram Kishan & Ors [1976] INSC 25 (13 February 1976)
11.	Workmen of M/S Firestone Tyre & Rubber Co.Of India (P) Limi Vs. Firestone Tyre & Rubber Company [1976] INSC 26 (13 February 1976)
12.	Coal Mines Provident Fund Commissioner Dhanbad & Other Vs. J. Lala & Sons [1976] INSC 27 (13 February 1976)
13.	Commissioner of Income Tax Bihar, Patna Vs. Sahu Jain Limited [1976] INSC 28 (16 February 1976)
14.	Dhanyalakshmi Rice Mills Vs. The Commissioner of Civil Supplies & ANR [1976] INSC 29 (16 February 1976)
15.	H. H. Maharaj Rana Hemant Singhji, Dholpur Vs. Commissioner of Income-Tax, Rajasthan [1976] INSC 30 (17 February 1976)
16.	Income Tax Officer, Shillong & ANR Vs. N. Takim Roy Rymbai [1976] INSC 31 (17 February 1976)
17.	Hindu Religious Endowments & Ors Vs. B. Samitra & Ors [1976] INSC 32 (20 February 1976)
18.	Ninaji Raoji Boudha & ANR Vs. State of Maharashtra [1976] INSC 33 (20 February 1976)
19.	Bajrang Lal & ANR Vs. State of Rajasthan [1976] INSC 34 (24 February 1976)
20.	Pandurang Dnyanoba Lad Vs. Dada Rama Methe & Ors [1976] INSC 35 (24 February 1976)
21.	D. Venkata Reddy Vs. R. Sultan & Ors [1976] INSC 36 (24 February 1976)