JULY    1975
1.	Raunaq Ram Tara Chand & Ors Vs. The State of Punjab & Ors [1975] INSC 129 (14 July 1975)
2.	State of Tamil Nadu Vs. M. K Kandaswami [1975] INSC 130 (15 July 1975)
3.	Ram Narain Singh Vs. The State of Punjab [1975] INSC 131 (15 July 1975)
4.	Krishna Murari Aggarwala Vs. The Union of India & Ors [1975] INSC 132 (15 July 1975)
5.	State of Madhya Pradesh Vs. M. Vs. Narasimhan [1975] INSC 133 (15 July 1975)
6.	Raja Jagdambika Pratap Narain Singh Vs. Central Board of Direct Taxes & Ors [1975] INSC 134 (17 July 1975)
7.	State of Karnataka & Ors Vs. G. Nagappa & Ors [1975] INSC 135 (21 July 1975)
8.	Hemendra Prasad Baruah Vs. The Collector of Sibsagar, Assam [1975] INSC 136 (22 July 1975)
9.	M.Naina Mohammed Vs. K. A. Natarajan & Ors [1975] INSC 137 (23 July 1975)
10.	Indian Aluminum Company Vs. Kerala State Electricity Board [1975] INSC 138 (23 July 1975)
11.	Rustom & Hornsby Ltd. Vs. T. B. Kadam [1975] INSC 139 (24 July 1975)
12.	Management of Lndian Oil Corporation Ltd. Vs. Its Workmen [1975] INSC 140 (24 July 1975)
13.	Jnan Ranjan Sen Gupta & Ors Vs. Arun Kumar Bose [1975] INSC 141 (24 July 1975)
14.	Commissioner of Income Tax, Nagpur Vs. Sutlej Cotton Mills Supply Agency Ltd. [1975] INSC 142 (25 July 1975)
15.	Ram Singh Saini Vs. H. N. Bhargava [1975] INSC 143 (28 July 1975)
16.	Madurai Distt. Central Cooperative Bank Ltd. Vs. The Third Income-Tax Officer, Madurai [1975] INSC 144 (28 July 1975)
17.	Sales Tax Officer, Special Circle, Ernakulam & ANR Vs. Tata Oil Mills Co. Ltd. [1975] INSC 145 (29 July 1975)
18.	Mahabir Jute Mills Ltd. Gorakhpur A Vs. Shibban Lal Saxena & Ors [1975] INSC 146 (30 July 1975)
19.	Hyderabad Co Operative Commercial Corpn. Ltd. Vs. Syed Mohiuddin Khadir [1975] INSC 147 (30 July 1975)
20.	Ram Autar Singh Bhadauria Vs. Ram Gopal Singh & Ors [1975] INSC 148 (31 July 1975)
21.	Kundur Rudrappa Vs. The Mysore Revenue Tribunal & Ors [1975] INSC 149 (31 July 1975)
22.	Davenport & Co. Pvt. Ltd. Vs. Commissioner of Income-Tax, West Bengal [1975] INSC 150 (31 July 1975)