JANUARY    1975
1.	Sher Mohammad @ Seru Vs. The State of West Bengal [1975] INSC 1 (8 January 1975)
2.	K. K. Wahi & Ors Vs. The General Manager, N. Rly. & Ors [1975] INSC 2 (10 January 1975)
3.	Dulal Roy Vs. The District Magistrate, Burdwan & Ors [1975] INSC 3 (15 January 1975)
4.	P. C. Sethi & Ors Vs. Union of India & Ors [1975] INSC 4 (17 January 1975)
5.	Gopal Bauri Vs. The District Magistrate Burdwan & Ors [1975] INSC 5 (17 January 1975)
6.	Babulal Das Vs. The State of West Bengal [1975] INSC 6 (17 January 1975)
7.	State of Gujarat & ANR Vs. Patel Chaturbhai Narsibhai & Ors [1975] INSC 7 (21 January 1975)
8.	Har Shankar & Ors Vs. The Dy. Excise & Taxation Commr. & Ors [1975] INSC 8 (21 January 1975)
9.	Anant Mills Co. Ltd. Vs. State of Gujarat & Ors [1975] INSC 9 (21 January 1975)
10.	John Martin Vs. The State of West Bengal [1975] INSC 10 (21 January 1975)
11.	Mohd. Shahbuddin & Ors Vs. Union of India & Ors [1975] INSC 11 (22 January 1975)
12.	Ram Ranjan Chatterjee Vs. The State of West Bengal [1975] INSC 12 (22 January 1975)
13.	Sadhu Roy Vs. The State of West Bengal [1975] INSC 13 (22 January 1975)
14.	Baldev Singh Vs. Teja Singh Swatantar & Ors [1975] INSC 14 (24 January 1975)
15.	High Court of Punjab & Haryana Vs. State of Haryana & Ors [1975] INSC 15 (24 January 1975)
16.	State of U.P. Vs. Raj Narain & Ors [1975] INSC 16 (24 January 1975)
17.	Tulshi Rabidas Vs. The State of West Bengal [1975] INSC 17 (27 January 1975)
18.	Salim Vs. State of West Bengal [1975] INSC 18 (27 January 1975)
19.	Bombay Housing Board Vs. Karbhase Naik & Co., Sholapur [1975] INSC 19 (29 January 1975)
20.	Union of India & Ors Vs. Tata Iron & Steel Co. Ltd. [1975] INSC 20 (31 January 1975)