Follow @SCJudgments
Login :
Advocate
|
Client
Supreme Court Judgments
Subscribe
JAN TO JUNE
JULY TO DEC
Sub Menu contents
AUGUST 1975
1.
Panna Lal & Ors Vs. State of Rajasthan & Ors [1975] INSC 151 (1 August 1975)
2.
Banamali Das Vs. Rajendra Chandra Mardaraj Harichandan & Ors [1975] INSC 152 (1 August 1975)
3.
R. K. Lakshmanan Vs. A. K. Srinivasan & ANR [1975] INSC 153 (1 August 1975)
4.
Supreme General Films Exchange Ltd. Vs. His Highness Maharaja Sir Brijnath Singhji Deo of Maihar [1975] INSC 154 (4 August 1975)
5.
Hindustan Aeronautics Ltd. Vs. The Workmen & Ors [1975] INSC 155 (4 August 1975)
6.
Govind Sugar Mills Ltd. & ANR Vs. Hind Mazdoor Sabha & Ors [1975] INSC 156 (5 August 1975)
7.
Ashok Dulichand Vs. Madahavlal Dube & ANR [1975] INSC 157 (5 August 1975)
8.
Sahu Minerals & Properties Ltd. Vs. Presiding Officer, Labour Court & Ors [1975] INSC 158 (6 August 1975)
9.
Rajendra Kumari Bajpai Vs. Ram Adhar Yadav & Ors [1975] INSC 159 (6 August 1975)
10.
Unlon of Lndla & Ors Vs. Sripati Ranjan Biswas & ANR [1975] INSC 160 (7 August 1975)
11.
Dwarka Prasad Vs. Dwarka Das Saraf [1975] INSC 161 (11 August 1975)
12.
S. M. Gopalakrishna Chetty Vs. Ganeshan & Ors [1975] INSC 162 (11 August 1975)
13.
State of Orissa Vs. Khageswar Das & Ors [1975] INSC 163 (12 August 1975)
14.
Bombay Gas Co. Ltd. Vs. Jagannath Pandurang & Ors [1975] INSC 164 (12 August 1975)
15.
Bar Councll of Maharashtra Vs. M. Vs. Dabholkar [1975] INSC 165 (13 August 1975)
16.
The Municipal Council, Madurai Vs. R. Narayanan [1975] INSC 166 (18 August 1975)
17.
Shah Ashu Jaiwant Vs. State of Maharashtra [1975] INSC 167 (18 August 1975)
18.
Trilok Chand Jain Vs. State of Delhi [1975] INSC 168 (19 August 1975)
19.
Lila Ram Vs. Union of India & Ors [1975] INSC 169 (19 August 1975)
20.
Cooper Engineering Limited Vs. Shri P. P. Mundhe [1975] INSC 170 (20 August 1975)
21.
Howrah Insurance Co. Ltd Vs. Sochindra Mohan Das Gupta [1975] INSC 171 (20 August 1975)
22.
State of Mysore & Ors Vs. V. K. Kangan & Ors [1975] INSC 172 (21 August 1975)
23.
Ishwari Yatayat Cooperative Society Vs. State Transport Authority & Ors [1975] INSC 173 (22 August 1975)
24.
Aluminium Corporation of India Ltd. Vs. Union of India & Ors [1975] INSC 174 (22 August 1975)
25.
Carew And Company Ltd. Vs. Unlon of India [1975] INSC 175 (22 August 1975)
26.
V. A. Subhadra & Ors Vs. A. Satyavan & Ors [1975] INSC 176 (22 August 1975)
27.
Premier Automobiles Ltd. Vs. Kamlekar Shantaram Wadke of Bombay & Ors [1975] INSC 177 (26 August 1975)
28.
State of Andhra Pradesh & ANR Vs. Potta Sanyasi Rao & Ors [1975] INSC 178 (26 August 1975)
29.
Shiv Charan Singh Vs. Maharaj Kumar Sri Brijendra Pal [1975] INSC 179 (26 August 1975)
30.
Bapubhai Mohanbhal Vs. Mahila Sahakari Udyog Mandir [1975] INSC 180 (26 August 1975)
31.
Gvindlal Chhaggan Lal Patel Vs. The Agricultural Produce Market Committee, Godhra & ANR [1975] INSC 181 (27 August 1975)
32.
J.K. Vasavada & Ors Vs. Chandrakanta Chimanlal Bhavsar & ANR [1975] INSC 182 (28 August 1975)
33.
Madan Lal Vs. State of U.P. & Ors [1975] INSC 183 (28 August 1975)
34.
Rikhu Dev, Chela Bawa Harjug Dass Vs. Som Dass [1975] INSC 184 (28 August 1975)
35.
Sole Trustee Loka Shikshana Turst Vs. Commissioner of Income Tax, Mysore [1975] INSC 185 (28 August 1975)
36.
Visakhapatnam Municipality Vs. Kandregula Nukaraju & Ors [1975] INSC 186 (29 August 1975)
37.
Balumal Jamnadas Batra Vs. State of Maharashtra [1975] INSC 187 (29 August 1975)
38.
Gajanan Dattatraya Vs. Sherbanu Hosang Patel & Ors [1975] INSC 188 (29 August 1975)
39.
State of Punjab & ANR Vs. Kirpal Singh Bhatia & Ors [1975] INSC 189 (29 August 1975)
40.
State of Andhra Pradesh & Ors Vs. Chitra Venkata Rao [1975] INSC 190 (29 August 1975)
41.
Nasiruddin Vs. State Transport Tribunal [1975] INSC 191 (29 August 1975)
Tweet
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
powered and driven by
neosys