OCTOBER    1974
1.	Binod Bihari Mahato Vs. State of Bihar & Ors [1974] INSC 190 (1 October 1974)
2.	Satya Vs. Teja Singh [1974] INSC 191 (1 October 1974)
3.	State of Gujarat Vs. Jamnadas G. Pabri & Ors [1974] INSC 192 (3 October 1974)
4.	Acharaya Maharajshri Narandraprasadji Anandprasadji Mahara Vs. The State of Gujarat & Ors [1974] INSC 193 (3 October 1974)
5.	Kanwar Lal Gupta Vs. Amar Nath Chawla & Ors [1974] INSC 194 (3 October 1974)
6.	Dattatraya Shanker Mote & Ors Vs. Anand Chintaman Datar & Ors [1974] INSC 195 (3 October 1974)
7.	International Cotton Corpn. (P) Ltd. Vs. Commercial Tax Officer, Hubli & Ors [1974] INSC 196 (4 October 1974)
8.	Maneksha Ardeshir Irani & ANR Vs. Manekji Edulji Mistry & Ors [1974] INSC 197 (4 October 1974)
9.	Asstt. Custodian, E.P. & Ors Vs. Brij Kishore Agarwala & Ors [1974] INSC 198 (7 October 1974)
10.	P.S. Sadasivaswamy Vs. The State of Tamil Nadu [1974] INSC 199 (7 October 1974)
11.	State of Punjab Vs. Bhagat Ram [1974] INSC 200 (9 October 1974)
12.	Union of India & Ors Vs. M/S Exen Industries [1974] INSC 201 (9 October 1974)
13.	M/S. T. Vs. Sundram Iyengar & Sons Vs. The State of Madras [1974] INSC 202 (10 October 1974)
14.	P. J. Gupta & Co., Vs. K. Venkatesan Merchant & Ors [1974] INSC 203 (11 October 1974)
15.	Vatal Nagaraj Vs. R. Dayanand Sagar [1974] INSC 204 (11 October 1974)
16.	Government of Mysore & Ors Vs. J. Vs. Bhat [1974] INSC 205 (14 October 1974)
17.	Asstt. Commr. Vs. L.M.S. Sadak Tamby & Co [1974] INSC 206 (15 October 1974)
18.	Sitala Prasad Shaw Vs. The State of West Bengal [1974] INSC 207 (15 October 1974)
19.	State of U.P. Vs. Mahendra Singh & Ors [1974] INSC 208 (15 October 1974)
20.	Income Tax Officer, Income Tax-Cum-Wealth Tax Circle Ii Vs. Nawab Mir Barkat Ali Khan Bahadur [1974] INSC 209 (16 October 1974)
21.	Commissioner of Income Tax, Hyderabad Vs. Nawab Mir Barkat Ali Khan Bahadur [1974] INSC 210 (16 October 1974)
22.	Adhir Naia Vs. The State of West Bengal [1974] INSC 211 (16 October 1974)
23.	Parvez Qadir Vs. Union of India & Ors [1974] INSC 212 (16 October 1974)
24.	Roshanlal Kuthiala & Ors Vs. R.B. Mohan Singh Oberai [1974] INSC 213 (17 October 1974)
25.	Bhagwan Dutt Vs. Kamla Devi & ANR [1974] INSC 214 (17 October 1974)
26.	Bankatlal Vs. State of Rajasthan [1974] INSC 215 (17 October 1974)
27.	D. Cawasji & Co. Vs. The State of Mysore & ANR [1974] INSC 216 (29 October 1974)
28.	The University of Cochin Vs. Dr. N. Raman Nair & Ors [1974] INSC 217 (30 October 1974)
29.	Sudershan Kumar Vs. The State of Delhi [1974] INSC 218 (30 October 1974)
30.	Joginder Nath & Ors Vs. Union of India & Ors [1974] INSC 219 (31 October 1974)
31.	Challapalli Sugar Ltd. Vs. The Commissioner of Income Tax, A.P. Hyderabad [1974] INSC 220 (31 October 1974)