JULY    1974
1.	Vasudev Ramchandra Shelat Vs. Pranlal Jayanand Thakar & Ors [1974] INSC 125 (17 July 1974)
2.	N. Boman Behram & ANR Vs. State of Mysore & ANR [1974] INSC 126 (24 July 1974)
3.	Shanti Kumar R. Canji Vs. The Home Insurance Co. of New York [1974] INSC 127 (24 July 1974)
4.	Murlidhar Agarwal & ANR Vs. State of U.P. & Ors [1974] INSC 128 (26 July 1974)
5.	Charan Singh & Ors Vs. State of Punjab [1974] INSC 129 (26 July 1974)
6.	G. S. Gill & Ors Vs. The State of Punjab & Ors [1974] INSC 130 (30 July 1974)