DECEMBER    1974
1.	Labhchand Dhanpat Singh Jain Vs. The State of Maharashtra [1974] INSC 256 (3 December 1974)
2.	State of Bihar & ANR Vs. Dr. Asis Kumar Mukherjee & Ors [1974] INSC 257 (3 December 1974)
3.	Shaik Jaffar Shaik Mahmood & Ors Vs. Mohd. Pasha Hakkani Sahab & Ors [1974] INSC 258 (3 December 1974)
4.	Rajal Das Guru Namal Pamanani Vs. The State of Maharashtra [1974] INSC 259 (3 December 1974)
5.	Ganpat Vs. Returning Officer & Ors [1974] INSC 260 (4 December 1974)
6.	Hans Raj Kehar & Ors Vs. The State of U.P. & Ors [1974] INSC 261 (4 December 1974)
7.	Srilal Shaw Vs. The State of West Bengal & Ors [1974] INSC 262 (4 December 1974)
8.	Amrit Lal Berry Vs. Collector of Central Excise, New Delhi & Ors [1974] INSC 263 (10 December 1974)
9.	Harihar Prasad Singh & Ors Vs. Balmiki Prasad Singh & Ors [1974] INSC 264 (10 December 1974)
10.	Bela Das & Ors Vs. Samarendra Nath Bose [1974] INSC 265 (11 December 1974)
11.	Gora Vs. The State of West Bengal [1974] INSC 266 (11 December 1974)
12.	A.K. Subraman & Ors Vs. Union of India & Ors [1974] INSC 267 (11 December 1974)
13.	Firm of Pratapchand Nopaji Vs. Firm of Kotrike Venkatta Setty & Sons [1974] INSC 268 (12 December 1974)
14.	Sarwan Singh Vs. The State of Punjab & Ors [1974] INSC 269 (12 December 1974)
15.	Daniraiji Vrajlalji, Junagadh Vs. Vahuji Maharaj Shri Chandraprabha [1974] INSC 270 (13 December 1974)
16.	Suresh Prasad Yadav Vs. Jai Prakash Mishra & Ors [1974] INSC 271 (13 December 1974)
17.	Charan Singh & ANR Vs. Darshan Singh & Ors [1974] INSC 272 (17 December 1974)
18.	Food Corporation of India Vs. M/S. Thakur Shipping Co. Ltd. & Ors [1974] INSC 273 (19 December 1974)
19.	Sterling General Insurance Co. Ltd. Vs. Planters Airways Pvt. Ltd. [1974] INSC 274 (19 December 1974)
20.	Jiwan Singh Vs. Rajendra Prasad & ANR [1974] INSC 275 (19 December 1974)
21.	N. Vimala Devi Vs. K. Madhusudhana Reddy [1974] INSC 276 (20 December 1974)
22.	Abdul Hussain Mir Vs. Shamsul Huda & ANR [1974] INSC 277 (20 December 1974)
23.	Rangnath Vs. Daulatrao & Ors [1974] INSC 278 (20 December 1974)
24.	K. Balasubramania Chetty Vs. N. M. Sambandamoorthy Chetty [1974] INSC 279 (20 December 1974)
25.	Amarjit Singh Ahluwalia Vs. The State of Punjab & Ors [1974] INSC 280 (20 December 1974)
26.	Rukmani Bai Gupta Vs. State Government of Madhya Pradesh Bhopal& Ors [1974] INSC 281 (20 December 1974)
27.	Ram Bali Rajbhar Vs. The State of West Bengal & Ors [1974] INSC 282 (20 December 1974)