SEPTEMBER    1973
1.	State of Mysore Vs. R. Vs. Bidap [1973] INSC 160 (3 September 1973)
2.	Kishan Narain Vs. State of Maharashtra [1973] INSC 161 (7 September 1973)
3.	Jethamal Pithaji Vs. The Assistant Collector 0f Customs Bombay & ANR [1973] INSC 162 (10 September 1973)
4.	Satyanarayana Sinha Vs. M/S S. Lal and Company Pvt. Ltd. [1973] INSC 163 (10 September 1973)
5.	Mohandas Lalwani Vs. The State of Madhya Pradesh [1973] INSC 164 (11 September 1973)
6.	Kanu Sanyal Vs. District Magistrate, Darjeeijng & Ors [1973] INSC 165 (11 September 1973)
7.	Ram Prasad & Ors Vs. The State of U.P [1973] INSC 166 (17 September 1973)
8.	State of Kerala & ANR Vs. The Gwalior Rayon Silk Manufacturing WVG. Co. Ltd. [1973] INSC 167 (18 September 1973)
9.	Giani Bakshish Singh Vs. Govt. of India & Ors [1973] INSC 168 (18 September 1973)
10.	Chittaranjan Das Vs. The State of Orissa [1973] INSC 169 (18 September 1973)
11.	Jalaja Shedthi & Ors Vs. Lakshmi Shedthi & Ors [1973] INSC 170 (20 September 1973)
12.	S. Parthasarathi Vs. State of Andhra Pradesh [1973] INSC 171 (20 September 1973)
13.	State of Punjab Vs. K. R. Erry & Sobhag Rai Mehta [1973] INSC 172 (21 September 1973)
14.	State of Bihar Vs. Pashupati Singh & ANR & Vice Versa [1973] INSC 173 (24 September 1973)
15.	Sudhir Kumar Mukherjee and Sham Lal Shaw Vs. State of West Bengal [1973] INSC 174 (24 September 1973)
16.	Kali Ram Vs. State of Himachal Pradesh [1973] INSC 175 (24 September 1973)
17.	Workmen Vs. Management of Sijua (Jherriah) Electric Supply Co. Ltd. [1973] INSC 176 (25 September 1973)
18.	Silver Jubilee Tailoring House & Ors Vs. Chief Inspector of Shops and Establishments & ANR [1973] INSC 177 (25 September 1973)
19.	Union of India Vs. Mohan Lal Capoor & Ors [1973] INSC 178 (26 September 1973)
20.	Masud Khan Vs. State of Uttar Pradesh [1973] INSC 179 (26 September 1973)
21.	State of Jammu & Kashmir Vs. Triloki Nath Khosa & Ors [1973] INSC 180 (26 September 1973)
22.	Laxminarayan & ANR Vs. Returning Officer & Ors [1973] INSC 181 (28 September 1973)