OCTOBER    1973
1.	State of Mysore & Ors Vs. H. D. Kolkar [1973] INSC 182 (10 October 1973)
2.	G. Vs. Ramanaiah Vs. The Superintendent of Central Jail, Rajahmundry & Ors [1973] INSC 183 (10 October 1973)
3.	Prabhu Dayal Deorah Vs. The District Magisrate, Kamrup & Ors [1973] INSC 184 (11 October 1973)
4.	Arati Ray Choudhury Vs. Union of India & Ors [1973] INSC 185 (11 October 1973)
5.	Narayanan Sankaran Mooss Vs. The State of Kerala & ANR [1973] INSC 186 (12 October 1973)
6.	Narasingh Charan Mohanty Vs. Surendra Mohanty [1973] INSC 187 (12 October 1973)
7.	Ranchod Mathur Wasawa Vs. State of Gujarat [1973] INSC 188 (15 October 1973)
8.	Swarajya Lakshmi Vs. G. G. Padma Rao [1973] INSC 189 (19 October 1973)
9.	Jaydayal Poddar & ANR Vs. Mst. Bibi Hazra & Ors [1973] INSC 190 (19 October 1973)
10.	Sri Mahalinga Thambiran Swamigal Vs. His Holiness Sri La Sri Kasivasi Arulnandithambiran Swamiga [1973] INSC 191 (19 October 1973)
11.	Balkrishna Chhaganlal Soni Vs. State of West Bengal [1973] INSC 192 (22 October 1973)
12.	Gujarat Mineral Development Corporation Vs. Shri P. H. Brahmbhatt [1973] INSC 193 (30 October 1973)
13.	Bishwanath Prasad & Ors Vs. Dwarka Prasad & Ors [1973] INSC 194 (30 October 1973)
14.	Narayan Bhondoo Pimputkar & ANR . Vs. Laxman Purshottam Pimputkar & Ors [1973] INSC 195 (30 October 1973)
15.	Pyarali K. Tejani Vs. Mahadeo Ramchandra Dange & Ors [1973] INSC 196 (31 October 1973)
16.	M. C. Chockalingam & Ors Vs. V. Manickavasagam & Ors [1973] INSC 197 (31 October 1973)