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NOVEMBER 1973
1.
Dilbagh Rai Jarry Vs. Union of India & Ors [1973] INSC 198 (5 November 1973)
2.
University of Kashmir & Ors Vs. Mohd. Yasin & Ors [1973] INSC 199 (5 November 1973)
3.
State of Uttar Pradesh & ANR Vs. Anand Swarup [1973] INSC 200 (6 November 1973)
4.
Krishan Gopal Vs. Shri Prakash Chandra & Ors [1973] INSC 201 (8 November 1973)
5.
M/S. Lokenath Tolaram Vs. B. N. Rangwani & Ors [1973] INSC 202 (8 November 1973)
6.
Kuso Sah Vs. The State of Bihar & Ors [1973] INSC 203 (8 November 1973)
7.
Damodar Valley Corporation Vs. K. K. Kar [1973] INSC 204 (12 November 1973)
8.
Ramchandra Shankar Deodhar & Ors Vs. The State of Maharashtra & Ors [1973] INSC 205 (12 November 1973)
9.
State of Gujarat Vs. C. G. Desai & Ors [1973] INSC 206 (13 November 1973)
10.
Laljee Dubey & Ors Vs. Union of India & Ors [1973] INSC 207 (13 November 1973)
11.
Ramashankar Kaushik & ANR Vs. Election Commission of India & ANR [1973] INSC 208 (14 November 1973)
12.
Bhupal Chandra Ghosh Vs. ANR Ali & Ors [1973] INSC 209 (15 November 1973)
13.
Baradakanta Mishra Vs. The Registrar of Orissa High Court & ANR [1973] INSC 210 (19 November 1973)
14.
A.S. Karthikeyan Vs. State of Kerala & ANR [1973] INSC 211 (20 November 1973)
15.
State of Uttar Pradesh & Ors Vs. Sughar Singh [1973] INSC 212 (22 November 1973)
16.
Kaur Sain Vs. The State of Punjab [1973] INSC 213 (23 November 1973)
17.
E. P. Royappa Vs. State of Tamil Nadu & ANR [1973] INSC 214 (23 November 1973)
18.
Shree Meenakshi Mills Ltd. Vs. Union of India [1973] INSC 215 (26 November 1973)
19.
Sakal Deep Sahai Srivastava Vs. Union of India & ANR [1973] INSC 216 (27 November 1973)
20.
Superintendent And Remembrancer of Legal Affairs, West Vs. Birendra Chandra Chakravarty [1973] INSC 217 (27 November 1973)
21.
Aher Bhagu Jetha Vs. The State of Gujarat [1973] INSC 218 (27 November 1973)
22.
Baburao Bagaji Karemore & Ors Vs. Govind & Ors [1973] INSC 219 (27 November 1973)
23.
Sukh Ram Vs. State of U. P [1973] INSC 220 (28 November 1973)
24.
Ram Autar Lal Jain Vs. Minister of Transport & Ors [1973] INSC 221 (28 November 1973)
25.
Laxman & Ors Vs. State of Maharashtra [1973] INSC 222 (28 November 1973)
26.
Gujarat Electricity Board Vs. Ahmedabad Electricity Co. Ltd. & Ors [1973] INSC 223 (28 November 1973)
27.
Rattan Lal Gupta & Ors Vs. Suraj Bhan & Ors [1973] INSC 224 (29 November 1973)
28.
Qudrat Ullah Vs. Municipal Board, Barelly [1973] INSC 225 (29 November 1973)
29.
Krishnawati Vs. Hans Raj [1973] INSC 226 (29 November 1973)
30.
Nagindas Ramdas Vs. Dalpatram Ichharam @ Brijram & Ors [1973] INSC 227 (30 November 1973)
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