MAY    1973
1.	V. N. Kamdar & ANR Vs. Municipal Corporation of Delhi [1973] INSC 103 (1 May 1973)
2.	State of Rajasthan Vs. Tarachand Jain [1973] INSC 104 (1 May 1973)
3.	U.P. State Electricity Board, Lucknow Vs. The Official Liquidator Lower Gangesjamuna Electricity Dist [1973] INSC 105 (1 May 1973)
4.	Workmen of The Calcutta Electric Supply Corporation Ltd. Vs. Calcutta Electric Supply Corporation Ltd. [1973] INSC 106 (1 May 1973)
5.	Kalu Ahir & Ors Vs. Ramdeo Ram [1973] INSC 107 (1 May 1973)
6.	Thakorlal D. Vadgama Vs. The State of Gujarat [1973] INSC 108 (2 May 1973)
7.	M. N. Dasanna Vs. State of Andhra Pradesh [1973] INSC 109 (2 May 1973)
8.	State of Haryana Vs. Subash Chander Marwaha & Ors [1973] INSC 110 (2 May 1973)
9.	Jagdish Chander Vs. State of Delhi [1973] INSC 111 (3 May 1973)
10.	Ram Lal & Ors Vs. Piare Lal Gobindram & Ors [1973] INSC 112 (3 May 1973)
11.	State of Andhra Pradesh Vs. S. M. K. Parasurama Gurukul [1973] INSC 113 (3 May 1973)
12.	Agricultural & Industrial Syndicate Ltd. Vs. State of U.P. & Ors [1973] INSC 114 (4 May 1973)
13.	Employers of Thungabhadra Industries Ltd. Vs. The Workmen & ANR [1973] INSC 115 (4 May 1973)
14.	Cooper Engineering Limited Vs. D. M. Aney & Ors [1973] INSC 116 (4 May 1973)
15.	Workmen Vs. Management of Dunlop Rubber Company of India Limited [1973] INSC 117 (4 May 1973)
16.	B. G. Goswami Vs. Delhi Administration [1973] INSC 118 (4 May 1973)
17.	Inder Sain Vs. State of Punjab [1973] INSC 119 (4 May 1973)
18.	Harnandrai Badridas Vs. Debidutt Bhagwati Prasad & Ors [1973] INSC 120 (4 May 1973)