JULY    1973
1.	Hari Krishan Wattal Vs. Vaikunth Nath Pandya [1973] INSC 121 (18 July 1973)
2.	Khashaba Maruti Shelke Vs. State of Maharashtra [1973] INSC 122 (23 July 1973)
3.	Municipal Council, Bhopal Vs. Sindhi Sahiti Multipurpose Transport Co-Op. Society Ltd. [1973] INSC 123 (24 July 1973)
4.	Har Jas Dev Singh Vs. State of Punjab & Ors [1973] INSC 124 (25 July 1973)
5.	Chandrika Misir & ANR Vs. Bhaiya Lal [1973] INSC 125 (31 July 1973)