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JANUARY    1973

1. T. Govindaraja Mudaliar Vs. The State of Tamil Nadu & Ors [1973] INSC 1 (9 January 1973)
2. E. Venkateswara Rao Naidu Vs. Union of India [1973] INSC 2 (9 January 1973)
3. Lt. Governor of Delhi & Ors Vs. M/S. Ganesh Flour Mills Co. Ltd. [1973] INSC 3 (9 January 1973)
4. Pilani Investment Corporation Ltd. Vs. The Commissioner of Income Tax (Central) [1973] INSC 4 (9 January 1973)
5. Ramachandraiah Vs. Land Acquisition Officer, Sagar [1973] INSC 5 (10 January 1973)
6. Janki Prasad Parimoo & Ors Vs. State of Jammu & Kashmir & Ors [1973] INSC 6 (10 January 1973)
7. Masood Alam Vs. Union of India & Ors [1973] INSC 7 (11 January 1973)
8. Management of Hindustan Steel Ltd. Vs. The Workmen & Ors [1973] INSC 8 (12 January 1973)
9. Municipal Corporation of Greater Bombay Vs. The B.E.S.T. Workers' Union [1973] INSC 9 (12 January 1973)
10. State of U.P. Vs. Iftikhar Khan & Ors [1973] INSC 10 (15 January 1973)
11. State of U.P. Vs. Paras Nath Singh & Ors [1973] INSC 11 (15 January 1973)
12. Sirsi Municipality By Its President Sirsi Vs. Cecelia Kom Francis Tellis [1973] INSC 12 (18 January 1973)
13. Uttar Pradesh Co-Operative Federation Vs. The State of U.P. & Ors [1973] INSC 13 (19 January 1973)
14. Official Liquidator, Supreme Bank Ltd. Vs. P. A. Tendolkar & Ors [1973] INSC 14 (19 January 1973)
15. M/S. Kanpur Vanaspati Stores, Kanpur Vs. The Commissioner of Sales Tax, U.P. Lucknow [1973] INSC 15 (22 January 1973)
16. Veerpal Singh Vs. Registrar, Cooperative Societies, U.P. & Ors [1973] INSC 16 (22 January 1973)
17. Kailash Rai Vs. Jai Jai Ram & Ors [1973] INSC 17 (22 January 1973)
18. Veerpal Singh Vs. Deputy Registrar, Co-Operative Societies, Meerut & Ors [1973] INSC 18 (23 January 1973)
19. Ramanlal Bhogilal Shah & ANR Vs. D. K. Guha & Ors [1973] INSC 19 (24 January 1973)
20. The Commissioner of Income-Tax, West Bengal I,Calcutta Vs. M/S. Vegetables Products Ltd. [1973] INSC 20 (29 January 1973)
21. Faqir Chand Vs. Shri Ram Rattan Bhanot [1973] INSC 21 (30 January 1973)
22. Ramnarain Vs. State of Rajasthan [1973] INSC 22 (31 January 1973)




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