FEBRUARY    1973
1.	A.C. Sharma Vs. Delhi Administration [1973] INSC 23 (5 February 1973)
2.	Moosa S. Madha & Azam S. Madha Vs. Commissioner of Income-Tax, West Bengal, Calcutta [1973] INSC 24 (6 February 1973)
3.	Board of Revenue, Madras Vs. M/S. Raj Brothers Agencies [1973] INSC 25 (6 February 1973)
4.	G. Murugesan & Bros. Vs. C.I.T., Madras [1973] INSC 26 (8 February 1973)
5.	The Commissioner of Income-Tax, West Bengal, Ii Calcutta Vs. M/S. Naga Hills Tea Co. Ltd. [1973] INSC 27 (8 February 1973)
6.	Kaliamma Vs. Janardhanan Pillai & Ors [1973] INSC 28 (8 February 1973)
7.	Raja Jagdish Pratap Sahi Vs. State of Uttar Pradesh [1973] INSC 29 (13 February 1973)
8.	C.I.T. Bihar & Orissa, Patna Vs. Maharaj Kumar Kaml Singh [1973] INSC 30 (13 February 1973)
9.	Santokh Singh Vs. Delhi Administration [1973] INSC 31 (20 February 1973)
10.	Avadh Sugar Mills Ltd. Vs. The Sales Tax Officer, Sitapur & ANR [1973] INSC 32 (22 February 1973)
11.	Union of India Owner of The Eastern Railway Vs. The Commissioner of Sahibganj Municipality [1973] INSC 33 (22 February 1973)
12.	Rajendrapaul Ramasaran Dass Sharma Vs. State of Maharashtra [1973] INSC 34 (23 February 1973)
13.	Controller of Estate Duty, Madras Vs. C. R. Ramachandra Gounder [1973] INSC 35 (27 February 1973)