NOVEMBER    1972
1.	Commissioner of Sales Tax U.P. Vs. M/S. S. N. Brothers, Kanpur [1972] INSC 269 (2 November 1972)
2.	His Holiness Digya Darshan Rajendra Ram Doss Vs. Devendra Doss [1972] INSC 270 (6 November 1972)
3.	Anakapalle Coop. Agrl. & Industrial Society ltd. Vs. Union of India & Ors [1972] INSC 271 (6 November 1972)
4.	The Panipat Co-Operative Sugar Mills Vs. The Union of India [1972] INSC 272 (6 November 1972)
5.	S. Abdul Khader Saheb Vs. The Mysore Revenue Tribunal, Bangalore & Ors [1972] INSC 273 (9 November 1972)
6.	Sumitra Devi Vs. Shri Sheo Shanker Prasad Yadav & Ors [1972] INSC 274 (9 November 1972)
7.	Secretary, Government of Madras, Home Department & ANR Vs. Zenith Lamp & Electrical Ltd. [1972] INSC 275 (10 November 1972)
8.	Gopal Dass Sharma Vs. The District Magistrate, Jammu & ANR, [1972] INSC 276 (10 November 1972)
9.	Neptune Assurance Co. Ltd. & Ors Vs. Union of India & ANR [1972] INSC 277 (10 November 1972)
10.	The Management of Oriental Mercantile agency Vs. The Presiding Officer & Ors [1972] INSC 278 (10 November 1972)
11.	Amar Krishna Ghose Vs. Life Insurance Corporation of India & ANR [1972] INSC 279 (14 November 1972)
12.	Mohd. Subrati Alias Mohd. Karim Vs. State of West Bengal [1972] INSC 280 (14 November 1972)
13.	Dasaudha Singh & Ors Vs. State of Haryana & Ors [1972] INSC 281 (16 November 1972)
14.	State of Tamil Nadu Vs. Cement Distributors Private Ltd. [1972] INSC 282 (22 November 1972)
15.	Tara Devi Aggarwal Vs. Commissioner of Income-Tax, West Bengal, Calcutta [1972] INSC 283 (27 November 1972)
16.	Captain Harish Uppal Vs. Union of India & Ors [1972] INSC 284 (27 November 1972)
17.	The Trustees of Gordhandas Govindram Family Trust, Bombay Vs. The C.I.T. Bombay [1972] INSC 285 (28 November 1972)
18.	Sayeedur Rehman Vs. The State of Bihar & Ors [1972] INSC 286 (28 November 1972)
19.	Dwarka Prasad Singh & Ors Vs. Harikant Prasad Singh & Ors [1972] INSC 287 (29 November 1972)
20.	Mohan Singh Oberoi Vs. Commissioner of Income-Tax, West Bengal [1972] INSC 288 (29 November 1972)