SEPTEMBER    1971
1.	U.P. Electricity Supply Co. Ltd. Vs. Workmen & Ors [1971] INSC 228 (1 September 1971)
2.	State of Madras Vs. Cement Allocation Co-Ordinating Organisation [1971] INSC 229 (1 September 1971)
3.	Union of India & ANR Vs. Ogale Glass Works [1971] INSC 230 (1 September 1971)
4.	Shyamal Mondal Vs. State of West Bengal [1971] INSC 231 (1 September 1971)
5.	C.I.T., West Bengal Ii, Calcutta Vs. M/S. Electro House [1971] INSC 232 (2 September 1971)
6.	State of Madras Vs. Lateef Hamid & Co [1971] INSC 233 (2 September 1971)
7.	Darshan Singh Ram Kishan Vs. State of Maharashtra [1971] INSC 234 (2 September 1971)
8.	Union of India Vs. Mool Chand Dasumal Pardasani [1971] INSC 235 (3 September 1971)
9.	Delhi Cloth & General Mills Co. Ltd. Vs. Workmen [1971] INSC 236 (3 September 1971)
10.	Rameshwar Singh Vs. State of Jammu & Kashmir [1971] INSC 237 (7 September 1971)
11.	Commissioner of Income-Tax, West Bengal Vs. Central India Industries Ltd. [1971] INSC 238 (7 September 1971)
12.	S. B. Jain, I.T.O. Nagpur Vs. Mahandera [1971] INSC 239 (7 September 1971)
13.	J. K. Synthetics Ltd. Vs. J. K. Synthetics Mazdoor Union [1971] INSC 240 (9 September 1971)
14.	Jodha Mal Kuthiala Vs. Commissioner of Income Tax, Punjab, Jammu & Kashmir, Himacha [1971] INSC 241 (9 September 1971)
15.	Keshavsinh Dwarkadas Kapadia Etc. Vs. M/S. Indian Engineering Company [1971] INSC 242 (10 September 1971)
16.	Vegoils Private Lemited Vs. The Workmen [1971] INSC 243 (10 September 1971)
17.	Khedut Sahakari Ginning & Pressing Societyltd. Vs. State of Gujarat [1971] INSC 244 (14 September 1971)
18.	Commissioner of Wealth Tax, Rajasthan Vs. Her Highness Maharani Gayatri Devi of Jaipur [1971] INSC 245 (14 September 1971)
19.	State of Madras Vs. S. G. Jayaraj Nadar & Sons [1971] INSC 246 (16 September 1971)
20.	Ahmedabad Rana Caste Association Vs. Commissioner of Income Tax, Gujarat [1971] INSC 247 (16 September 1971)
21.	Commissioner of Gift Tax, Madras Vs. N. S. Getty Chettiar [1971] INSC 248 (16 September 1971)
22.	Commissioner of Income Tax, Gujarat Vs. Distributors (Baroda) (P) Ltd. [1971] INSC 249 (16 September 1971)
23.	Indian Link Chain Manufactures Ltd. Vs. Their Workmen [1971] INSC 250 (17 September 1971)
24.	Commissioner of Income Tax, Madhya Pradesh, Nagpur Vs. Hukamchand Mohanlal [1971] INSC 251 (17 September 1971)
25.	Commissioner of Income Tax, Bombay Vs. West Coast Paper Mills Ltd. [1971] INSC 252 (17 September 1971)
26.	State Bank of India Vs. R. K. Jain & Ors [1971] INSC 253 (17 September 1971)
27.	Sita Ram Goel Vs. Sukhnandi Dayal & ANR [1971] INSC 254 (20 September 1971)
28.	Commissioner of Sales Tax, Madhya Pradesh Vs. M/S. Amarnath Ajitkumar of Bhind, Madhyapradesh [1971] INSC 255 (20 September 1971)
29.	Commissioner of Gift Tax. Kerala Vs. Gheevarghese. Travancore Timbers & Products, Kottayam [1971] INSC 256 (20 September 1971)
30.	State of Madhya Pradesh & Ors Vs. Shyama Charan Shukla [1971] INSC 257 (22 September 1971)
31.	Commissioner of Income Tax, Assam, Tripura,Manipur & Nagala Vs. M/S. Rameshwari Lal Sanwarmal [1971] INSC 258 (22 September 1971)
32.	Commissioner of Income Tax, Madras Vs. M/S. Khoday Eswarsa & Sons [1971] INSC 259 (22 September 1971)
33.	Mohini Thapar (Dead) By L. Rs. Vs. C.I.T. (Central) Calcutta & Ors [1971] INSC 260 (23 September 1971)
34.	Bharat Barrel & Drum Mfg. Co. Ltd. & ANR Vs. Employees State Insurance Corporation [1971] INSC 261 (23 September 1971)
35.	Commissioner of Income-Tax (Central), New Delhi Vs. M/S. S. Zoraster & Company [1971] INSC 262 (24 September 1971)
36.	Commissioner of Income-Tax, Bangalore Vs. C. M. Jaffar Khan [1971] INSC 263 (24 September 1971)
37.	Gurcharan Dass Vaid Vs. State of Punjab & Ors [1971] INSC 264 (24 September 1971)
38.	M/S. Basti Sugar Nulls Co. Ltd. & Ors Vs. Commissioner of Income-Tax, Delhi & Rajasthan [1971] INSC 265 (24 September 1971)