Follow @SCJudgments
Login :
Advocate
|
Client
Supreme Court Judgments
Subscribe
JAN TO JUNE
JULY TO DEC
Sub Menu contents
OCTOBER 1971
1.
Shekhawati General Traders Ltd. Vs. Income Tax Officer, Company Circle I, Jaipur [1971] INSC 266 (4 October 1971)
2.
Morvi Industries Ltd. Vs. Commissioner of Income Tax (Central) Calcutta [1971] INSC 267 (5 October 1971)
3.
M. K. Balakrishnan Menon Vs. Asstt. Controller of Estate Duty-Cum-I.T.O. Ernakulam [1971] INSC 268 (5 October 1971)
4.
Commissioner of Income Tax, Gujarat Vs. M/S. S. C. Kothari [1971] INSC 269 (5 October 1971)
5.
Narinder Chand Hem Raj & Ors Vs. Lt. Governor, Administrator, Union Territory, Himachal Prade [1971] INSC 270 (5 October 1971)
6.
Inspector Assistant Commissioner of Agricultural Income Tax Vs. V.K. Ramunni Panikkar [1971] INSC 271 (5 October 1971)
7.
Lalta Prasad Khinni Lal Vs. Asstt. Commr. (Judl.) Sales Tax, Kanpur & ANR [1971] INSC 272 (6 October 1971)
8.
V. Venugopala Varma Rajah Vs. Commissioner, Agricultural Income Tax, Trivandrum, Kerala [1971] INSC 273 (6 October 1971)
9.
J.& K., Himachal Pradesh Vs. Prabhu Dayal [1971] INSC 274 (6 October 1971)
10.
State of Bihar Vs. Oriental Coal Co. Ltd. [1971] INSC 275 (6 October 1971)
11.
Luka Mathai Vs. Neelakanta Iyer Subramonia Iyer [1971] INSC 276 (6 October 1971)
12.
State of Tamil Nadu Vs. Kannan Devan Mills Produce Co. Ltd. [1971] INSC 277 (7 October 1971)
13.
Khaidem Ibocha Singh Vs. State of Manipur [1971] INSC 278 (8 October 1971)
14.
Jagannath Vs. Authorised Officer, Land Reforms & Ors [1971] INSC 279 (11 October 1971)
15.
K. D. Kamath & Co Vs. C.I.T., Bangalore [1971] INSC 280 (11 October 1971)
16.
C.I.T. Andhra Pradesh Vs. C. P. Sarathy Mudaliar [1971] INSC 281 (12 October 1971)
17.
Mishrilal Jain Vs. District Magistrate, Kamrup & Ors [1971] INSC 282 (14 October 1971)
18.
C.I.T. West Bengal Ii, Calcutta Vs. Coal Shipment (P) Ltd. [1971] INSC 283 (14 October 1971)
19.
Ramesh Chandra Vs. State of U.P [1971] INSC 284 (14 October 1971)
20.
Naraindas Vs. Vallabhdas & Ors [1971] INSC 285 (15 October 1971)
21.
Col. His Highness Raja Sir Harinder Singh Brar Bans Bahadur Vs. Commssioner of Income-Tax, Punjab & Ors [1971] INSC 286 (15 October 1971)
22.
Col. H. H. Sir Harinder Singh Vs. C.I.T. Punjab, Haryana, J.& K. & Himachal Pradesh [1971] INSC 287 (15 October 1971)
23.
Shamrao Vithal Co-Operative Bank Ltd. Vs. Kasargod Pandhuranga Mallya [1971] INSC 288 (21 October 1971)
24.
Mohammad Khan & Ors Vs. State of Madhya Pradesh [1971] INSC 289 (21 October 1971)
25.
Ram Bharosey Lal Krishan Kumar Vs. State of U.P. & Ors [1971] INSC 290 (21 October 1971)
26.
Sita Ram Bishambher Dayal & Ors Vs. State of U.P. & Ors [1971] INSC 291 (21 October 1971)
27.
Union of India Vs. H. S. Dhillon [1971] INSC 292 (21 October 1971)
28.
Sashi Bhushan Vs. Prof. Balraj Madhok & Ors [1971] INSC 293 (22 October 1971)
29.
Ellerman Lines Ltd. Vs. C.I.T. West Bengal, Calcutta [1971] INSC 294 (22 October 1971)
30.
Union of India Vs. Sardar Bahadur [1971] INSC 295 (29 October 1971)
31.
Iyanahalli Bakkappa & Sons. Vs. State of Mysore [1971] INSC 296 (29 October 1971)
32.
Madhusudan Gordhandas & Co. Vs. Madhu Woollen Industries Pvt. Ltd. [1971] INSC 297 (29 October 1971)
33.
Railway Board. Vs. A. Pitchumani [1971] INSC 298 (29 October 1971)
Tweet
Client Area
|
Advocate Area
|
Blogs
|
About Us
|
User Agreement
|
Privacy Policy
|
Advertise
|
Media Coverage
|
Contact Us
|
Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement