MAY    1971
1.	D. N. Chanchala Vs. State of Mysore & Ors [1971] INSC 138 (3 May 1971)
2.	Sriram Narayan Medhi Vs. State of Maharashtra [1971] INSC 139 (4 May 1971)
3.	C. Sankaranarayanan Vs. State of Kerala [1971] INSC 140 (4 May 1971)
4.	Deokinandan Prasad Vs. State of Bihar & Ors [1971] INSC 141 (4 May 1971)
5.	D. A. Vs. College Vs. State of Punjab & Ors [1971] INSC 142 (5 May 1971)
6.	D. A. Vs. College Bathinda, Vs. State of Punjab & Ors [1971] INSC 143 (5 May 1971)
7.	Sushila Devi & ANR Vs. Hari Singh & Ors [1971] INSC 144 (5 May 1971)
8.	B. Narayana Murthy & Ors Vs. State of Andhra Pradesh [1971] INSC 145 (6 May 1971)
9.	Mansoor & Ors Vs. State of Madhya Pradesh [1971] INSC 146 (6 May 1971)
10.	Food Inspector, Calicut Corporation Vs. Cherukattil Gopalan & ANR [1971] INSC 147 (6 May 1971)
11.	Latafat Ali Khan & Ors Vs. The State of U. P [1971] INSC 148 (6 May 1971)
12.	Inayat Ali Khan Vs. State of U. P [1971] INSC 149 (6 May 1971)
13.	Patel Laljibhai Somabhai Vs. The State of Gujarat [1971] INSC 150 (7 May 1971)
14.	Mangi Lal Vs. K. R. Pawar & ANR [1971] INSC 151 (7 May 1971)
15.	S. Srikantiah & Ors Vs. The Regional Transport Authority, Anantapur & Ors [1971] INSC 152 (7 May 1971)
16.	U. P. Sunni Central Wakf Board Vs. Md. Alim & Ors [1971] INSC 153 (7 May 1971)
17.	Indranarayan Vs. Roop Narayan & ANR [1971] INSC 154 (7 May 1971)
18.	Yusuf & ANR Vs. State of Bihar [1971] INSC 155 (7 May 1971)
19.	Kochan Kani Kunjuraman Kani Vs. Mathevan Kani Sankaran Kani [1971] INSC 156 (7 May 1971)
20.	Govind Mehta Vs. State of Bihar [1971] INSC 157 (7 May 1971)
21.	Prakash Chand Maheshwari & ANR Vs. Zila Parishad, Muzaffarnagar & Ors [1971] INSC 158 (7 May 1971)
22.	Union of India Vs. Ram Kishan [1971] INSC 159 (7 May 1971)
23.	Som Nath Vs. Union of India & ANR [1971] INSC 160 (25 May 1971)