JANUARY    1971
1.	Allen Berry & Co. (P) Ltd. Vs. Union of India, New Delhi [1971] INSC 1 (5 January 1971)
2.	State of Assam & Ors Vs. Rameshwar Agarwala & Ors [1971] INSC 2 (6 January 1971)
3.	Mahabir Prasad Vs. Jage Ram & Ors [1971] INSC 3 (6 January 1971)
4.	Divl. Forest Officer Vs. Mool Chand Sarougi Jain [1971] INSC 4 (6 January 1971)
5.	Tulsiram Sanganaria & ANR Vs. Shrimati Anni Rai & Ors [1971] INSC 5 (7 January 1971)
6.	Ram Gobinda Dawan & Ors Vs. Smt.Bhaktabala [1971] INSC 6 (8 January 1971)
7.	Dayaram & Ors Vs. Dawalatshah & Ors [1971] INSC 7 (8 January 1971)
8.	Sohan Lal Naraindas Vs. Laxmidas Raghunath Gadit [1971] INSC 8 (8 January 1971)
9.	Hakam Singh Vs. M/S. Gammon (India) Ltd. [1971] INSC 9 (8 January 1971)
10.	Indian Aluminium Co. Ltd. Vs. Commissioner of Income Tax, West Bengal [1971] INSC 10 (12 January 1971)
11.	Navinchandra Chhotelal Vs. Central Board of Excise And Customs & Ors [1971] INSC 11 (13 January 1971)
12.	A. Periakaruppan Chettiar Vs. State of Tamil Nadu & Ors [1971] INSC 12 (15 January 1971)
13.	Ramakrishna Hari Hegde & ANR Vs. Market Committee, Sirsi & Ors [1971] INSC 13 (15 January 1971)
14.	Commissioner of Income-Tax, Andhra Pradesh,Hyderabad Vs. Jayalakshmi Rice And Oil Mills Contractor Co [1971] INSC 14 (15 January 1971)
15.	Western States Trading Co Ltd. Vs. Commissioner of Income Tax, Central Calcutta [1971] INSC 15 (18 January 1971)
16.	Standard Refinery & Distillery Ltd. Vs. Commissioner of Income-Tax, Calcutta [1971] INSC 16 (18 January 1971)
17.	State of Punjab Vs. Kishan Dass [1971] INSC 17 (19 January 1971)
18.	Union of India Vs. Jyoti Prakash Mitter [1971] INSC 18 (21 January 1971)
19.	Basudev Hazra Vs. Matiar-Rahaman Mandal [1971] INSC 19 (21 January 1971)
20.	Puran Lal Sah Vs. State of U.P [1971] INSC 20 (21 January 1971)
21.	Sardari Lal Vs. Union of India & Ors [1971] INSC 21 (21 January 1971)
22.	State of Madras Vs. S. Padmanabhan [1971] INSC 22 (21 January 1971)
23.	Chhugamal Rajpal Vs. S. P. Chaliha & Ors [1971] INSC 23 (21 January 1971)
24.	Commissioner of Income Tax, Assam Andnagal Vs. Shri G. Hyatt [1971] INSC 24 (21 January 1971)
25.	Commissioner of Income-Tax, Madras Vs. T.S.P.L.P. Chidamebaram Chettiar [1971] INSC 25 (21 January 1971)
26.	Thepfulo Nakhro Angami Vs. Shrimati Ravalu Alias Reno M. Shaiza [1971] INSC 26(21 January 1971)
27.	Commissioner of Income Tax, Calcutta Vs. Burlop Dealers Ltd. [1971] INSC 27 (21 January 1971)
28.	C.I.T., U.P. Vs. Bankey Lal Vaidya [1971] INSC 28 (21 January 1971)
29.	Liberty Talkies & Ors Vs. State of Gujarat [1971] INSC 29 (21 January 1971)
30.	Bhanu Kumar Shastri Vs. Mohan Lal Sukhadia & Ors [1971] INSC 30 (22 January 1971)
31.	N.B. Sanjana, Assistant Collector of Central Excise, Bomba Vs. Elphinstone Spinning & Weaving Mills Co. Ltd. [1971] INSC 31 (22 January 1971)
32.	Gurdev Singh Vs. State of Punjab [1971] INSC 32 (27 January 1971)
33.	Vivian Rodrick Vs. State of West Bengal [1971] INSC 33 (27 January 1971)
34.	Mangala Kunhimina Umma & Ors Vs. Puthivaveottil Paru Amma & Ors [1971] INSC 34 (28 January 1971)
35.	Ram Janki Devi & ANR Vs. M/S. Juggilal Kamlapat [1971] INSC 35 (28 January 1971)
36.	Union of India Vs. Tarachand Gupta & Bros [1971] INSC 36 (28 January 1971)
37.	Madhaorao & Ors Vs. State of Maharashtra [1971] INSC 37 (29 January 1971)
38.	Jupudi Kesava Rao Vs. Pulavarthi Venkata Subbarao & Ors [1971] INSC 38 (29 January 1971)