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NOVEMBER 1970
1.
Megna Mills Co. Ltd. Vs. Ashoka Marketing Co [1970] INSC 234 (6 November 1970)
2.
Burmah Shell Oil Storage & Distribution Coof India Vs. Burmah Shell Management Staff Association & Ors [1970] INSC 235 (12 November 1970)
3.
State of Mysore & Ors Vs. M/S. D. Cawasji & Co. & Ors [1970] INSC 236 (18 November 1970)
4.
Khajamian Wakf Estates Vs. State of Madras & ANR [1970] INSC 237 (18 November 1970)
5.
Estate of Late, Rangalal Jajodia Vs. Commissioner of Income-Tax Madras [1970] INSC 238 (19 November 1970)
6.
The Check Post Officer & Ors Vs. K. P. Abdulla Bros [1970] INSC 239 (23 November 1970)
7.
State of Mysore Vs. H. Papanna Gowda & ANR [1970] INSC 240 (24 November 1970)
8.
A.Lakshmanarao Vs. Judicial Magistrate, 1st Class, Parvatipuram & Ors [1970] INSC 241 (24 November 1970)
9.
Ugamsingh & Mishrimal Vs. Kesrimal & Ors, [1970] INSC 242 (26 November 1970)
10.
State of Bihar & ANR Vs. Tata Engineering & Locomotive Co. Ltd. [1970] INSC 243 (27 November 1970)
11.
Chinta Lingam & Ors Vs. Government of India & Ors [1970] INSC 244 (30 November 1970)
12.
Joginder Singh Vs. State of Himachal Pradesh [1970] INSC 245 (30 November 1970)
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