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DECEMBER 1970
1.
Kakinada Annadana Samajam Vs. Commissioner of Hindu Religious & Charitable Endowments [1970] INSC 246 (2 December 1970)
2.
Tarachand Vs. Superintendent of Central Excise, Bombay [1970] INSC 247 (3 December 1970)
3.
Appar Apar Singh Vs. The State of Punjab & Ors, [1970] INSC 248 (3 December 1970)
4.
Jadunath Singh & ANR Vs. State of U.P [1970] INSC 249 (7 December 1970)
5.
Surath Chandra Chakrabarty Vs. State of West Bengal [1970] INSC 250 (14 December 1970)
6.
C. R. Bansi Vs. State of Maharashtra [1970] INSC 251 (15 December 1970)
7.
Sunil Kumar Roy Vs. M/S. Bhowra Kankanee Collieries Ltd. & Ors [1970] INSC 252 (15 December 1970)
8.
H. H. Maharajadhiraja Madhav Rao Jiwaji Raoscindia Bahad Vs. Union of India [1970] INSC 253 (15 December 1970)
9.
Smt. Jatan Golcha Vs. M/S Golcha Properties (P) Ltd. [1970] INSC 254 (16 December 1970)
10.
Ratanlal Vs. State of Madhya Pradesh [1970] INSC 255 (17 December 1970)
11.
Abdul Ghani Vs. State of Jammu & Kashmir [1970] INSC 256 (18 December 1970)
12.
State of Punjab Vs. Hiralal & Ors [1970] INSC 257 (18 December 1970)
13.
D. P. Mishra Vs. Kamal Narain Sharma & Ors [1970] INSC 258 (18 December 1970)
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