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AUGUST 1970
1.
Uttam Bala Ravankar Vs. Asstt. Collector of Customs & Central Excise, Goa & ANR [1970] INSC 148 (3 August 1970)
2.
Shri Ramtanu Co-Operative Housing Society Ltd. & ANR Vs. State of Maharashtra & Ors [1970] INSC 149 (5 August 1970)
3.
Sarin Chemical Laboratory Vs. Commissioner of Sales Tax, U.P [1970] INSC 150 (7 August 1970)
4.
State of Kerala, Vs. Very Rev. Mother Provincial [1970] INSC 151 (10 August 1970)
5.
Commissioner of Income-Tax, Delhi New Delhi Vs. M/S. Singh Engineering Works (P) Ltd. Kanpur [1970] INSC 152 (11 August 1970)
6.
Malegaon Electricity Co. (P) Ltd. Vs. The Commissioner of Income-Tax, Bombay [1970] INSC 153 (11 August 1970)
7.
Raj Kumar Singh Hukam Chandji Vs. Commissioner of Income-Tax Madhya Pradesh [1970] INSC 154 (11 August 1970)
8.
Union of India Vs. Col. J. N. Sinha & ANR [1970] INSC 155 (12 August 1970)
9.
Radhy Shyam Vs. Shyam Behari Singh [1970] INSC 156 (12 August 1970)
10.
Commissioner of Income-Tax, West Bengal Vs. Indian Molasses (P) Ltd. [1970] INSC 157 (12 August 1970)
11.
Manni Lal Vs. Shri Parmai Lal & Ors [1970] INSC 158 (13 August 1970)
12.
Subedar Vs. State of U.P [1970] INSC 159 (14 August 1970)
13.
Jagat Kishore Prasad Narain Singh Vs. Rajendra Kumar Poddar & Ors [1970] INSC 160 (14 August 1970)
14.
Bholanath Amritlal Puroihit Vs. State of Gujarat [1970] INSC 161 (14 August 1970)
15.
Bhaiya Ram Munda Vs. Anirudh Patar & Ors [1970] INSC 162 (14 August 1970)
16.
Khedu Mohton & Ors Vs. State of Bihar [1970] INSC 163 (17 August 1970)
17.
State of Maharashtra Vs. Nasimkhan Ahmad Khan Mali Khan [1970] INSC 164 (17 August 1970)
18.
Girdharilal Gupta & ANR Vs. D. N. Mehta, Collector of Customs & ANR [1970] INSC 165 (18 August 1970)
19.
Bimal Chandra Ranerjee Vs. State of Madhya Pradesh [1970] INSC 166 (19 August 1970)
20.
Raghu Nath Vs. Competent Officer, Delhi & Ors [1970] INSC 167 (20 August 1970)
21.
Union of India Vs. Hindu Undivided Family Business Known as Ramlal Mansukhra [1970] INSC 168 (21 August 1970)
22.
State of Assam Vs. Assam Tea Co. Ltd. [1970] INSC 169 (21 August 1970)
23.
Adi Pherozshah Gandhi Vs. H. M. Seervai, Advocate-General of Maharashtra, Bombay [1970] INSC 170 (21 August 1970)
24.
Munney Khan Vs. State of Madhya Pradesh [1970] INSC 171 (28 August 1970)
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