| 1. |
Management of Safdarjung Hospital, New Delhi Vs. Kuldip Singh Sethi [1970] INSC 81 (1 April 1970)
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| 2. |
Thimma Alias Thimma Raju Vs. State of Mysore [1970] INSC 82 (2 April 1970)
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| 3. |
Vallabh Das Vs. Dr. Madan Lal & Ors [1970] INSC 83 (2 April 1970)
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| 4. |
Nainsingh Vs. Koonwarjee & Ors [1970] INSC 84 (2 April 1970)
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| 5. |
Mahabir Prasad Santosh Kumar Vs. State of U.P. & Ors [1970] INSC 85 (2 April 1970)
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| 6. |
Second Gift Tax Officer, Mangalore, Vs. D. H. Nazareth [1970] INSC 86 (2 April 1970)
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| 7. |
Joint Registrar of Co-Operative Societies, Madras & Ors Vs. P. S. Rajagopal Naidu & Ors [1970] INSC 87 (6 April 1970)
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| 8. |
Agarwal snd Co. Vs. Commissioner of Income-Tax, U.P [1970] INSC 88 (7 April 1970)
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| 9. |
Corporation of Calcutta Vs. Life Insurance Corporation of India [1970] INSC 89 (9 April 1970)
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| 10. |
Mannan Lal Vs. Mst. Chhotaka Bibi [1970] INSC 90 (10 April 1970)
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| 11. |
Commissioner of Income-Tax, West Bengalcalcutta & ANR Vs. Hemchandra Kar & Ors [1970] INSC 91 (16 April 1970)
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| 12. |
The State of West Bengal Vs. The Indian Iron & Steel Co. Ltd. [1970] INSC 92 (16 April 1970)
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| 13. |
Madhya Pradesh Industries Ltd. Vs. The Income-Tax Officer, Nagpur [1970] INSC 93 (16 April 1970)
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| 14. |
Dindyal & ANR Vs. Rajaram [1970] INSC 94 (17 April 1970)
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| 15. |
Municipal Corporation of The City Ofahmedabad, Vs. New Shorock Spg. & Wvg. Co., Ltd. [1970] INSC 95 (17 April 1970)
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| 16. |
Bhagwan Prasad Srivastava Vs. N. P. Misra [1970] INSC 96 (20 April 1970)
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| 17. |
Commissioner of Income-Tax, Calcutta Vs. Kokila Debi [1970] INSC 97 (20 April 1970)
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| 18. |
Commissioner of Income-Tax, West Bengal, Calcutta Vs. Shri Prem Bhai Parekh & Ors [1970] INSC 98 (20 April 1970)
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| 19. |
Sirpur Paper Mill Ltd. Vs. The Commissioner of Wealth Tax, Hyderabad [1970] INSC 99 (20 April 1970)
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| 20. |
Bombay Municipal Corporation Vs. Life Insurance Corporation of India, Bombay [1970] INSC 100 (21 April 1970)
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| 21. |
M/S. Shri Gopal Paper Mills Co. Ltd. Vs. Commissioner of Income Tax, Central Calcutta [1970] INSC 101 (21 April 1970)
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| 22. |
Prem Lata Agarwal Vs. Lakshman Prasad Gupta & Ors [1970] INSC 102 (23 April 1970)
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| 23. |
Commissioner of Income-Tax, Calcutta Vs. Birla Bros. (P) Ltd. [1970] INSC 103 (23 April 1970)
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| 24. |
Commissioner of Income-Tax, Mysore Vs. Segu Buchiah Setty [1970] INSC 104 (23 April 1970)
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| 25. |
The Indian Overseas Bank Ltd. Vs. The Commissioner of Income-Tax, Madras [1970] INSC 105 (23 April 1970)
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| 26. |
N. Vs. Shanmugham snd Co. Vs. Commissioner of Income-Tax, Madras [1970] INSC 106 (23 April 1970)
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| 27. |
The Commissioner of Income-Tax, Madras Vs. M. V. Murugappan & Ors [1970] INSC 107 (24 April 1970)
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| 28. |
The Commissioner of Gift-Tax, Kerala Vs. Dr. George Kuruvilla [1970] INSC 108 (24 April 1970)
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| 29. |
Shri N. Sri Rama Reddy Vs. Shri V. V. Giri [1970] INSC 109 (27 April 1970)
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| 30. |
Jaipur Hosiery Mills (P) Ltd., Jaipur Vs. The State of Rajasthan & Ors [1970] INSC 110 (27 April 1970)
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| 31. |
Commissioner of Income Tax, Patiala Vs. The Ambala Flour Mills [1970] INSC 111 (27 April 1970)
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| 32. |
Produce Exchange Corporation Ltd. Vs. Commissioner of Income Tax [1970] INSC 112 (27 April 1970)
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| 33. |
Purtabpore Company Ltd. Vs. State of Uttar Pradesh [1970] INSC 113 (28 April 1970)
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| 34. |
Chandroji Rao Vs. Commissioner of Income-Tax, M.P. Nagpur [1970] INSC 114 (28 April 1970)
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| 35. |
Commissioner of Income-Tax, U.P. Vs. J. P. Kanodia & Co [1970] INSC 115 (28 April 1970)
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| 36. |
Lt. Governor of Himachal Pradesh Vs. Avinash Sharma [1970] INSC 116 (28 April 1970)
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| 37. |
Commissioner of Income Tax West Bengal Vs. Anwar Ali [1970] INSC 117 (29 April 1970)
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| 38. |
State of Punjab & Ors Vs. Sukh Deb Sarup Gupta [1970] INSC 118 (29 April 1970)
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| 39. |
Commissioner of Income-Tax, Madras Vs. S. S. Sivan Pillai & Ors [1970] INSC 119 (29 April 1970)
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| 40. |
Mohd. Ibrahim Vs. State Transport Tribunal, Madrasetc [1970] INSC 120 (30 April 1970)
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| 41. |
Commissioner of Income Tax, Bombay Vs. Mysore Spinning & Mfg. Co. Ltd. [1970] INSC 121 (30 April 1970)
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| 42. |
Rm. Ramanathan Chettiar Vs. Commissioner of Income Tax, Madras [1970] INSC 122 (30 April 1970)
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| 43. |
Commissioner of Income-Tax, Punjab Vs. Kulu Valley Transport Co. (P) Ltd. [1970] INSC 123 (30 April 1970)
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