OCTOBER    1969
1.	State of Punjab Vs. Khemi Ram [1969] INSC 266 (6 October 1969)
2.	Anthonyswamy Vs. M. R. Chinnaswamy Koundan & Ors [1969] INSC 267 (6 October 1969)
3.	Nathu Prasad Vs. Ranchhod Prasad & Ors [1969] INSC 268 (6 October 1969)
4.	Naresh Chandra Saha Vs. Union Territory of Tripura & Ors [1969] INSC 269 (6 October 1969)
5.	Ram Dayal Vs. Municipal Corporation of Delhi & ANR [1969] INSC 270 (7 October 1969)
6.	Ramprasad S/O Prabhudayal Mathur Vaishya Vs. State of Madhya Pradesh & ANR [1969] INSC 271 (7 October 1969)
7.	Chandramouleshwar Prasad Vs. Patna High Court & Ors [1969] INSC 272 (7 October 1969)
8.	C. K. Subramonia Iyer & Ors Vs. T. Kunhikuttan Nair and 6 Ors [1969] INSC 273 (8 October 1969)
9.	Works Manager, Central Railway Workshop,Jhansi Vs. Vishwanath & Ors [1969] INSC 274 (9 October 1969)
10.	Shree Raja Kandregula Srinivasa Jagannadha Rao Panthu Vs. State of Andhra Pradesh [1969] INSC 275 (9 October 1969)
11.	Rabindra Nath Bose & Ors Vs. Union of India & Ors [1969] INSC 276 (9 October 1969)
12.	Kantilal Chandulal Mehta Vs. State of Maharashtra & ANR [1969] INSC 277 (10 October 1969)
13.	Tribhuban Parkash Nayyar Vs. The Union of India [1969] INSC 278 (10 October 1969)
14.	City Municipal Council, Mangalore & ANR Vs. Frederick Pais [1969] INSC 279 (13 October 1969)
15.	Shivagonda Subraigonda Patil & Ors Vs. Rudragonda Bhimagonda Patil & ANR [1969] INSC 280 (14 October 1969)
16.	Lennart Schussler & ANR Vs. Director of Enforcement & ANR [1969] INSC 281 (14 October 1969)
17.	Cannanore Spinning and Weaving Mills Ltd. Vs. Collector of Customs and Central Excise Cochin & Ors [1969] INSC 282 (15 October 1969)
18.	Hari Sao & ANR Vs. State of Bihar [1969] INSC 283 (15 October 1969)
19.	Pt. Ram Chandra Shukla Vs. Shree Mahadeoji, Mahabirji and Hazrat Alikanpur & Ors [1969] INSC 284 (15 October 1969)
20.	Shyamsunder Tikam Shet & ANR Vs. State of Maharashtra & ANR [1969] INSC 285 (15 October 1969)
21.	Sheo Nath Vs. The State of Uttar Pradesh [1969] INSC 286 (15 October 1969)
22.	Management of M/S Pradip Lamp Works Vs. Pradip Lamp Workers Karamcharya Sangh & ANR [1969] INSC 287 (16 October 1969)
23.	State of Gujarat Vs. Ramprakash, P. Puri & Ors [1969] INSC 288 (16 October 1969)
24.	Somnath Barman Vs. Dr. S. P. Raju & ANR [1969] INSC 289 (16 October 1969)
25.	Karnal Distillery Co. Ltd. Vs. State of Haryana & Ors [1969] INSC 290 (16 October 1969)
26.	Nathulal Vs. Phoolchand [1969] INSC 291 (16 October 1969)
27.	Kanta Kathuria Vs. Manak Chand Surana [1969] INSC 292 (16 October 1969)
28.	Sushila Kashinath Dhonde & Ors Vs. Harilal Govindji Bhogani & Ors [1969] INSC 293 (17 October 1969)
29.	Remington Rand of India Ltd. Vs. The Workmen [1969] INSC 294 (17 October 1969)
30.	State of Assam & ANR Vs. Kuseswar Saikia & Ors [1969] INSC 295 (17 October 1969)
31.	Jagad Bandhu Chatterjee Vs. Nilima Rani & Ors [1969] INSC 296 (17 October 1969)
32.	Commissioner of Hindu Religious & Charitable Endowments. M Vs. U. Krishna Rao & Ors [1969] INSC 297 (17 October 1969)
33.	Kanaiyalal Maneklal Chinai & ANR Vs. State of Gujarat & Ors [1969] INSC 298 (17 October 1969)
34.	Dewan Singh Vs. Champat Singh & Ors [1969] INSC 299 (17 October 1969)
35.	Lala Ram Vs. Hari Ram [1969] INSC 300 (17 October 1969)
36.	Workmen of M/S. Delhi Cloth and General Mills Vs. Management of M/S. Delhi Cloth and General Mills Ltd. [1969] INSC 301 (17 October 1969)
37.	Ghulam Nabi Zaki Vs. State of Jammu and Kashmir [1969] INSC 302 (27 October 1969)
38.	Munshi Lal Beni Ram Glass Works Vs. S. R. Singh, Assistant Labour Commissioner & Ors [1969] INSC 303 (27 October 1969)
39.	Meharbansingh & Ors Vs. Nareshsingh & Ors [1969] INSC 304 (27 October 1969)
40.	State of Punjab Vs. Sardar Sewa Singh Gill & Ors [1969] INSC 305 (27 October 1969)
41.	Tatanagar Foundry Co. Ltd. Vs. Their Workmen [1969] INSC 306 (27 October 1969)
42.	Navalkha & Sons Vs. Sri Ramanya Das & Ors [1969] INSC 307 (27 October 1969)
43.	Shree Hanuman Cotton Mills & Ors Vs. Tata Air-Craft Ltd. [1969] INSC 308 (28 October 1969)
44.	A.K. K. Nambiar Vs. Union of India & ANR [1969] INSC 309 (28 October 1969)
45.	Sudhir Kumar & Ors Vs. Baldev Krishna Thapar & Ors [1969] INSC 310 (28 October 1969)
46.	Rajah Velugoti Kumara Krishna Yachendravaru & Ors Vs. Rajah Velugoti Sarvagna Kumara Krishnayachendra Varu & Ors [1969] INSC 311 (28 October 1969)
47.	V/O Tractor Export, Moscow Vs. M/S. Tarapore & Company & ANR [1969] INSC 312 (28 October 1969)
48.	Gannon Dunkerley & Co. Ltd. Vs. Union of India [1969] INSC 313 (28 October 1969)
49.	Travancore Rayon Ltd. Vs. Union of India [1969] INSC 314 (28 October 1969)
50.	State of Bihar Vs. K. K. Misra & Ors [1969] INSC 315 (29 October 1969)
51.	Shankar Prahlad Deshpande & Ors Vs. Seth Gendalal Motilal Patni & Ors [1969] INSC 316 (29 October 1969)
52.	Narayanibai Vs. State of Maharashtra & Ors [1969] INSC 317 (29 October 1969)
53.	Coffee Board, Bangalore Vs. Joint Commercial Tax Officer, Madras & ANR [1969] INSC 318 (29 October 1969)
54.	Choudhry Jawaharlal & Ors Vs. State of Madhya Pradesh [1969] INSC 319 (30 October 1969)
55.	State of Haryana Vs. Mohan Lal & Ors [1969] INSC 320 (30 October 1969)
56.	State of Uttar Pradesh Vs. Satya Narain Prasad [1969] INSC 321 (30 October 1969)
57.	Jai Chand Sawhney Vs. Union of India [1969] INSC 322 (31 October 1969)
58.	Kidar Nath Vs. Mangat Rai & Ors [1969] INSC 323 (31 October 1969)