MAY    1969
1.	Pankaj Kumar Chakrabarty & Ors Vs. State of West Bengal [1969] INSC 137 (1 May 1969)
2.	Yuvraj Digvijay Singh Vs. Yuvrani Pratap Kumari [1969] INSC 138 (2 May 1969)
3.	Abdul Rajak Murtaja Dafedar Vs. State of Maharashtra [1969] INSC 139 (2 May 1969)
4.	State of Madras Vs. Davar and Company [1969] INSC 140 (20 May 1969)
5.	Lnanak Chand Vs. Shri Chandra Kishore Agarwala & Ors [1969] INSC 141 (20 May 1969)
6.	Municipal Corporation of Delhi Vs. Jagdish Lal Son of Radhakishan & ANR [1969] INSC 142 (27 May 1969)