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MARCH 1969
1.
Shivashankar Prasad Shah & Ors Vs. Baikunth Nath Singh & Ors [1969] INSC 61 (7 March 1969)
2.
Malojirao Narasinghrao Shitole Vs. The State of Madhya Pradesh [1969] INSC 62 (7 March 1969)
3.
Mohammad Ismail, Vs. Nanney Lal [1969] INSC 63 (7 March 1969)
4.
N. Vs. Narendranath Vs. Commissioner of Wealth Tax, Andhra Pradesh,Hyderabad [1969] INSC 64 (7 March 1969)
5.
V. P. Gopala Rao Vs. Public Prosecutor, Andhra Pradesh [1969] INSC 65 (7 March 1969)
6.
Western U.P. Electric Power & Supplycompany Ltd. Vs. State of U.P. & ANR [1969] INSC 66 (7 March 1969)
7.
Commissioner of Income-Tax, Bihar Vs. Ramniklal Kothari [1969] INSC 67 (7 March 1969)
8.
Arati Paul Vs. The Registrar, Original Side, High Court Calcutta & Ors [1969] INSC 68 (10 March 1969)
9.
State of Maharashtra Vs. Baishankar Avalram Joshi & ANR [1969] INSC 69 (10 March 1969)
10.
Shaik Mohammad Umar Saheb Vs. Kalaskar Hasham Karimsab & Ors [1969] INSC 70 (11 March 1969)
11.
Beohar Rajendra Sinha & Ors Vs. State of M.P. & Ors [1969] INSC 71 (11 March 1969)
12.
Praduman Kumar Vs. Virendra Goyal [1969] INSC 72 (11 March 1969)
13.
Giani Ram & Ors Vs. Ramji Lal & Ors [1969] INSC 73 (11 March 1969)
14.
Heavy Engineering Mazdoor Union Vs. The State of Bihar & Ors [1969] INSC 74 (12 March 1969)
15.
Goppulal Vs. Thakurji Shriji Shriji Dwarkadheeshji & ANR [1969] INSC 75 (12 March 1969)
16.
Commissioner of Income-Tax, Bihar & Orissa,Patna Vs. M/S. Kirkend Coal Company [1969] INSC 76 (12 March 1969)
17.
Swaran Lata Ghosh Vs. H. K. Banerjee & ANR [1969] INSC 77 (12 March 1969)
18.
State of Uttar Pradesh & Ors Vs. Shah Mohammad & ANR [1969] INSC 78 (13 March 1969)
19.
Amritsagar Gupta & Ors Vs. Sudesh Behari Lal & Ors [1969] INSC 79 (13 March 1969)
20.
Kartar Singh Vs. Chaman Lal & Ors [1969] INSC 80 (14 March 1969)
21.
Netherlands Steam Navigation Company Ltd. Vs. The Commissioner of Income-Tax, West Bengal [1969] INSC 81 (14 March 1969)
22.
S. Jhansi Lakshmi Bai & Ors Vs. Pothana Apparao & Ors [1969] INSC 82 (17 March 1969)
23.
Jai Jai Ram Manohar Lal Vs. National Building Material Supply, Gurgaon [1969] INSC 83 (17 March 1969)
24.
Ranjit Chandra Chowdhury Vs. Mohitosh Mukherjee [1969] INSC 84 (17 March 1969)
25.
Tulsipur Sugar Company Ltd. Vs. State of U.P. & Ors [1969] INSC 85 (18 March 1969)
26.
Town Municipal Council, Athani Vs. Presiding Officer, Labour Court, Hubli & Ors [1969] INSC 86 (20 March 1969)
27.
Balak Singh Vs. Waqf Alee Allah Kayam Karda Ahmad Ullahkhan Saheb [1969] INSC 87 (20 March 1969)
28.
Mani Mani & Ors Vs. Mani Joshua [1969] INSC 88 (21 March 1969)
29.
Shri Vidya Prachar Trust Vs. Pandit Basant Ram [1969] INSC 89 (21 March 1969)
30.
Khemchand Dayalji & Co. Vs. Mohammedbhai Chandbhai [1969] INSC 90 (24 March 1969)
31.
Digyadarsan Rajendra Ramdassji Varu Vs. State of Andhra Pradesh & ANR [1969] INSC 91 (26 March 1969)
32.
Rev. Mons. Sebastiao Francisco Xavier Dos.Remedios Monte Vs. State of Goa [1969] INSC 92 (26 March 1969)
33.
Collector of Customs & Ors Vs. M/S. Soorajmull Nagarmull & ANR [1969] INSC 93 (28 March 1969)
34.
A.V. S. Narasimha Rao & Ors Vs. The State of Andhra Pradesh & ANR [1969] INSC 94 (28 March 1969)
35.
Sub-Divisional Officer, Sadar, Faizabad Vs. Shambhoo Narain Singh [1969] INSC 95 (31 March 1969)
36.
Mohd. Hussain Umar Kochra Vs. K. S. Dalipsinghji & ANR [1969] INSC 96 (31 March 1969)
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