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JULY    1969

1. Income-Tax Officer, Special Investigation Circle-B, Meerut Vs. M/S. Seth Brothers & Ors [1969] INSC 143 (15 July 1969)
2. State of Orissa Vs. Chandra Sekhar Singh Bhoi [1969] INSC 144 (15 July 1969)
3. Ayesha Bibi Vs. Commissioner of Wakfs, West Bengal & Ors [1969] INSC 145 (15 July 1969)
4. T.G. Venkataraman Vs. State of Madras & ANR [1969] INSC 146 (17 July 1969)
5. Jothi Timber Mart & Ors Vs. Corporation of Callcut & ANR [1969] INSC 147 (18 July 1969)
6. Management, Ghaziabad Engineering Co (P) Ltd. Vs. Its Workmen [1969] INSC 148 (18 July 1969)
7. Mc. Chacko Vs. State Bank of Travancore, Trivandrum [1969] INSC 149 (23 July 1969)
8. Rayala Corporation (P) Ltd. & Ors Vs. Director of Enforcement, New Delhi [1969] INSC 150 (23 July 1969)
9. Thakur Janki Ballabhji Maharaj & ANR Vs. Thakur Janki Ballabhji Maharaj & ANR [1969] INSC 151 (23 July 1969)
10. A.K. Jain & Ors Vs. Union of India & Ors [1969] INSC 152 (25 July 1969)
11. Benaras State Bank Ltd. Vs. Commissioner of Income-Tax, Lucknow [1969] INSC 153 (25 July 1969)
12. Commissioner of Income-Tax, Calcutta Vs. Nalin Behari Lal Singha [1969] INSC 154 (25 July 1969)
13. Income-Tax Officer, Alleppey Vs. M.C. Ponnoose & Ors [1969] INSC 155 (28 July 1969)
14. Amarchand Sobhachand Vs. Commissioner of Income Tax, Madras [1969] INSC 156 (29 July 1969)
15. Madan Raj Bhandari Vs. State of Rajasthan [1969] INSC 157 (29 July 1969)
16. Fazal Hussain and Arshad Ahmad Vs. The State of Jammu and Kashmir [1969] INSC 158 (29 July 1969)
17. State of Kerala Vs. A.B. Abdul Khadir & Ors [1969] INSC 159 (30 July 1969)
18. Ram Prasad Sharma Vs. The State of Bihar [1969] INSC 160 (30 July 1969)
19. Dhian Singh Vs. Municipal Board, Saharanpur [1969] INSC 161 (31 July 1969)
20. Commissioner of Income-Tax, Excess Profits Tax, Hyderaba Vs. V. Jagan Mohan Rao & Ors [1969] INSC 162 (31 July 1969)
21. Juggilal Kamlapat, Kanpur Vs. Commissioner of Income-Tax, Lucknow [1969] INSC 163 (31 July 1969)
22. Satyanarayana Modi Vs. The Controller of Estate Duty, Delhi and Rajasthan [1969] INSC 164 (31 July 1969)




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