JANUARY    1969
1.	Sampat Singh Vs. State of Rajasthan [1969] INSC 1 (7 January 1969)
2.	Manubhai, Nandlal Amersey Vs. Popatial Manilal Joshi & Ors [1969] INSC 2 (7 January 1969)
3.	Piara Singh Vs. State of Punjab [1969] INSC 3 (8 January 1969)
4.	Maganbhai Ishwarbhai Patel Vs. Union of India & ANR [1969] INSC 4 (9 January 1969)
5.	Mudigowda Gowdappa Sankh & Ors Vs. Ramchandra Ravagowda Sankh & ANR [1969] INSC 5 (9 January 1969)
6.	State of West Bengal Vs. Jugal Kishore More & ANR [1969] INSC 6 (10 January 1969)
7.	Vallabhai Nathabhai Vs. Bai Jivi & Ors [1969] INSC 7 (10 January 1969)
8.	State of Gujarat Vs. Shri Shantilal Mangaldas & Ors [1969] INSC 8 (13 January 1969)
9.	Municipal Board, Sitapur Vs. Prayag Narain Saigal & Firm Moosarambhagwandas [1969] INSC 9 (16 January 1969)
10.	Rashbihari Panda Vs. State of Orissa [1969] INSC 10 (16 January 1969)
11.	State of Uttar Pradesh & Ors Vs. Harish Chandra Singh [1969] INSC 11 (17 January 1969)
12.	Sheodhan Singh Vs. Mohan Lal Gautam [1969] INSC 12 (24 January 1969)
13.	Kanti Prasad Jayshanker Yagnik Vs. Purshottamdas Ranchhoddas Patel & Ors [1969] INSC 13 (24 January 1969)
14.	D. R. Gurushantappa Vs. Abdul Khuddus Anwar & Ors [1969] INSC 14 (27 January 1969)
15.	Sihor Electricity Works Ltd. Vs. The Gujarat Electricity Board & ANR [1969] INSC 15 (29 January 1969)
16.	Durga Das Khanna Vs. Commissioner of Income-Tax, Calcutta [1969] INSC 16 (30 January 1969)
17.	Municipal Committee, Amritsar & ANR Vs. State of Punjab & Ors [1969] INSC 17 (30 January 1969)
18.	Abdul Karim & Ors Vs. State of West Bengal [1969] INSC 18 (31 January 1969)
19.	Padrauna Rajkrishna Sugar Works Ltd. & Ors Vs. Land Reforms Commissioner, U.P. & Ors [1969] INSC 19 (31 January 1969)