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AUGUST 1969
1.
Kurapati Venkatasatyanarayana & Ors Vs. The State of Andhra Pradesh [1969] INSC 165 (1 August 1969)
2.
Shyamal Chakraborty Vs. Commissioner of Police, Calcutta & ANR [1969] INSC 166 (4 August 1969)
3.
Hindustan Steel Ltd. Vs. State of Orissa [1969] INSC 167 (4 August 1969)
4.
State of Assam & ANR Vs. D.C. Choudhuri & Ors [1969] INSC 168 (7 August 1969)
5.
Star Company Limited Vs. Commissioner of Income Tax (Central) Calcutta [1969] INSC 169 (7 August 1969)
6.
Commissioner of Income-Tax (Central) Calcutta Vs. India Discount Co. Ltd. [1969] INSC 170 (7 August 1969)
7.
Har Govind Vs. Aziz Ahmad & ANR [1969] INSC 171 (8 August 1969)
8.
Commissioner of Wealth-Tax, Calcutta, Nowwest Bengal Ii Vs. Tungabhadra Industries Ltd., Calcutta [1969] INSC 172 (8 August 1969)
9.
Chanan Singh & ANR Vs. Jai Kaur [1969] INSC 173 (11 August 1969)
10.
Agra Electric Supply Co. Ltd. Vs. Sri Alladin & Ors [1969] INSC 174 (12 August 1969)
11.
Sales Tax Officer & ANR Vs. Sudarsanam Iyengar & Sons [1969] INSC 175 (13 August 1969)
12.
Jitendra Bahadur Singh Vs. Krishna Behari & Ors [1969] INSC 176 (13 August 1969)
13.
Kabul Singh Vs. Kundan Singh & Ors [1969] INSC 177 (13 August 1969)
14.
Baidyanath Panjiar Vs. Sitaram Mahto & Ors [1969] INSC 178 (13 August 1969)
15.
Hira H. Advani Vs. State of Maharashtra [1969] INSC 179 (13 August 1969)
16.
B.P. Maurya Vs. Prakash Vir Shastri & Ors [1969] INSC 180 (14 August 1969)
17.
Om Prakash Vs. Lalchand & ANR [1969] INSC 181 (14 August 1969)
18.
Khetrabasi Samal Vs. State of Orissa [1969] INSC 182 (14 August 1969)
19.
Mackinnon Mackenzie & Co. Pvt. Ltd. Vs. Ibrahim Mahommed Issak [1969] INSC 183 (14 August 1969)
20.
Ranganatha Reddiar Vs. The State of Kerala [1969] INSC 184 (14 August 1969)
21.
Ouseph Varghese Vs. Joseph Aley & Ors [1969] INSC 185 (18 August 1969)
22.
Municipal Council Raipur & ANR Vs. State of Madhya Pradesh [1969] INSC 186 (18 August 1969)
23.
K.C. Nambiar Vs. The Iv Judge of The Court of Small Causes, Madras & Ors [1969] INSC 187 (18 August 1969)
24.
Kalanka Devi Sansthan Vs. Maharashtra Revenue Tribunal, Nagpurl & Ors [1969] INSC 188 (19 August 1969)
25.
Maula Bux Vs. Union of India [1969] INSC 189 (19 August 1969)
26.
Pratap Singh Vs. Preetam Singh & ANR [1969] INSC 190 (19 August 1969)
27.
Kanpur Nagar Mahapalika Vs. M/S Narain Das Haribansh [1969] INSC 191 (20 August 1969)
28.
Ahmed G.H. Ariff & Ors Vs. Commissioner of Wealth Tax, Calcutta [1969] INSC 192 (20 August 1969)
29.
Budhan Singh & ANR Vs. Nabi Bux & ANR [1969] INSC 193 (20 August 1969)
30.
Sitabai & ANR Vs. Ram Chandra [1969] INSC 194 (20 August 1969)
31.
Nazeeria Motor Service Vs. State of Andhra Pradesh & ANR [1969] INSC 195 (21 August 1969)
32.
Municipal Corporation Vs. Sri Niyamatullaii S/O Masitulla [1969] INSC 196 (21 August 1969)
33.
Kavalappara Kottarathil Kochunni Alias Moopil Nair Vs. Kavalappara Kottarathil Parvathi Nethiar [1969] INSC 197 (21 August 1969)
34.
Commissioner of Income-Tax, Calcutta Vs. Shaila Behari Lal Singha [1969] INSC 198 (21 August 1969)
35.
General Manager, North East Frontierrailway Vs. Sachindra Nath Sen [1969] INSC 199 (22 August 1969)
36.
Surat Singh Vs. Kishori Lal & Ors [1969] INSC 200 (22 August 1969)
37.
Lala Mata Din Vs. A. Narayanan [1969] INSC 201 (25 August 1969)
38.
Chandrakant Kalyandas Kakodar Vs. The State of Maharashtra & Ors [1969] INSC 202 (25 August 1969)
39.
Jullundur Rubber Goods Manufacturers' Association Vs. Union of India & ANR [1969] INSC 203 (25 August 1969)
40.
Badri Pershad Vs. Smt. Kanso Devi [1969] INSC 204 (26 August 1969)
41.
Mula & Ors Vs. Godhu & Ors [1969] INSC 205 (28 August 1969)
42.
M.K. Rappai & Ors Vs. John & Ors [1969] INSC 206 (28 August 1969)
43.
Osman Fakir Mohammed Divecha Vs. All Akbar Javed Sadakya & ANR [1969] INSC 207 (28 August 1969)
44.
Baijnath Kedia Vs. State of Bihar & Ors [1969] INSC 208 (28 August 1969)
45.
R. Kempraj Vs. M/S. Barton Son & Co [1969] INSC 209 (29 August 1969)
46.
Parasramka Commercial Company Vs. Union of India [1969] INSC 210 (29 August 1969)
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