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SEPTEMBER 1968
1.
Lakhi Prasad Agarwal Vs. Nathmal Dokania [1968] INSC 204 (6 September 1968)
2.
Third Income-Tax Officer, Mangalore Vs. M. Damodar Bhat [1968] INSC 205 (6 September 1968)
3.
H.L. Sud, Income-Tax Officer, Bombay Vs. Tata Engineering & Locomotive Co. Ltd. [1968] INSC 206 (6 September 1968)
4.
Municipal Corporation, Indore Vs. Shri K.N. Palshikar, Indore [1968] INSC 207 (6 September 1968)
5.
Commissioner of Income-Tax, U.P. Vs. M/S. Madan Gopal Radhey Lal [1968] INSC 208 (6 September 1968)
6.
Commissioner of Wealth-Tax, Madras Vs. Smt. Muthukrishna Ammal [1968] INSC 209 (6 September 1968)
7.
Commissioner of Income-Tax, Bangalore Vs. The Union of Tile Exports, Bangalore [1968] INSC 210 (10 September 1968)
8.
Oriental Investment Co. (P) Ltd. Vs. Commissioner of Income Tax, Bombay [1968] INSC 211 (10 September 1968)
9.
Income Tax Officer Vs. M.K. Mohammed Kunhi [1968] INSC 212 (11 September 1968)
10.
Vijay Cotton & Oil Mills Ltd. Vs. The State of Gujarat [1968] INSC 213 (11 September 1968)
11.
Joshbhai Chunibhai Patel Vs. Anwar Beg A. Mirza [1968] INSC 214 (13 September 1968)
12.
Konappa Rudrappa Nadgouda Vs. Vishwanath Reddy & ANR [1968] INSC 215 (13 September 1968)
13.
Vidya Sagar Joshi Vs. Surinder Nath Gautam [1968] INSC 216 (13 September 1968)
14.
Rev. Father W. Proost & Ors Vs. The State of Bihar & Ors [1968] INSC 217 (13 September 1968)
15.
Bengal Chemical & Pharmaceutical Works Ltd. Vs. Its Workmen [1968] INSC 218 (16 September 1968)
16.
Bibhuti Bhusan Das Gupta & ANR Vs. State of West Bengal [1968] INSC 219 (16 September 1968)
17.
Management Shahdara (Delhi) Saharanpur Light Railway Co. Ltd. Vs. S.S. Railway Workers' Union [1968] INSC 220 (18 September 1968)
18.
Municipal Corporation of Delhi Vs. Kishan Das & ANR [1968] INSC 221 (19 September 1968)
19.
V. Sanjeevaraya Mudaliar Vs. N.A. Raghavachary [1968] INSC 222 (19 September 1968)
20.
Som Datt Datta Vs. Union of India & Ors [1968] INSC 223 (20 September 1968)
21.
Hari Chand Aggarwal Vs. Batala Engineering Co. Ltd. [1968] INSC 224 (24 September 1968)
22.
M/S. Jaipur Udyog Ltd. & ANR Vs. Commissioner of Income-Tax, Delhi, Rajasthan& ANR [1968] INSC 225 (24 September 1968)
23.
Union of India Vs. Salween Timber Construction (India) & Ors [1968] INSC 226 (25 September 1968)
24.
State Bank of India Vs. Rajendra Kumar Singh & Ors [1968] INSC 227 (25 September 1968)
25.
Jaimal & ANR Vs. Financial Commissioner, Punjab & Ors [1968] INSC 228 (25 September 1968)
26.
Caltex (India) Ltd. Vs. Bhagwan Devi Marodia [1968] INSC 229 (26 September 1968)
27.
Mohd. Usman Military Contractor, Jhansi Vs. Union of India, Ministry of Defence [1968] INSC 230 (26 September 1968)
28.
Delhi Cloth & General Mills Co., Ltd. Vs. Workmen & Ors [1968] INSC 231 (27 September 1968)
29.
Bhagwan Das Vs. Paras Nath [1968] INSC 232 (27 September 1968)
30.
Harnath Singh Vs. State of Madhya Pradesh [1968] INSC 233 (27 September 1968)
31.
Workmen of The Indian Leaf Tobacco Development Compan Vs. Management of The Indian Leaf Tobacco Development Co. Ltd. [1968] INSC 234 (27 September 1968)
32.
Manager, M/S. Pyarchand Kesarimal Ponwal Bidi Factory Vs. Omkar Laxman Thange & Ors [1968] INSC 235 (27 September 1968)
33.
Hardeodas Jagannath Vs. State of Assam & Ors [1968] INSC 236 (27 September 1968)
34.
Hansraj Gordhandas Vs. H. H. Dave, Assistant Collector of Central Excise [1968] INSC 237 (27 September 1968)
35.
Satish Kumar & Ors Vs. Surinder Kumar & Ors [1968] INSC 238 (27 September 1968)
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