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OCTOBER 1968
1.
Commissioner of Income Tax, Patiala Vs. Patiala Flour Mills Co. Pvt. Ltd., Patiala [1968] INSC 239 (6 October 1968)
2.
Union of India & Ors Vs. K. Rajappa Menon [1968] INSC 240 (7 October 1968)
3.
Arjan Singh & ANR Vs. The State of Punjab & Ors [1968] INSC 241 (8 October 1968)
4.
Sampat Prakash Vs. State of Jammu & Kashmir & ANR [1968] INSC 242 (10 October 1968)
5.
Rama Shankar Singh & ANR Vs. Mst. Shyamlata Devi & Ors [1968] INSC 243 (10 October 1968)
6.
The Premier Automobiles Ltd. Vs. S.N. Shrivastava & ANR [1968] INSC 244 (10 October 1968)
7.
Badri Prasad Vs. State of Madhya Pradesh & ANR [1968] INSC 245 (11 October 1968)
8.
Mahadeo Vs. Shantibhai & Ors [1968] INSC 246 (15 October 1968)
9.
Nani Gopal Mitra Vs. The State of Bihar [1968] INSC 247 (15 October 1968)
10.
State of Maharashtra Vs. Mumbai Upnagar Gramodyog Sangh [1968] INSC 248 (15 October 1968)
11.
Assistant Collector of Customs & ANR Vs. U.L.R. Malwani & ANR [1968] INSC 249 (16 October 1968)
12.
Bahadur Singh & ANR Vs. Muni Subrat Dass & ANR [1968] INSC 250 (16 October 1968)
13.
Mohan Meakin Breweries Ltd. Vs. Commissioner of Excise, Bihar & Ors [1968] INSC 251 (17 October 1968)
14.
Surja Vs. Hardeva & Ors [1968] INSC 252 (17 October 1968)
15.
Dhani Devi Vs. Sant Bihari & Ors [1968] INSC 253 (18 October 1968)
16.
J.K. Steel Ltd. Vs. Union of India [1968] INSC 254 (18 October 1968)
17.
Romesh Chandra Mehta Vs. State of West Bengal [1968] INSC 255 (18 October 1968)
18.
Dattaraya S/O Keshav Tawalay Vs. Shaikh Mahboob Shaikh All & ANR [1968] INSC 256 (24 October 1968)
19.
Lalta & Ors Vs. State of Uttar Pradesh [1968] INSC 257 (25 October 1968)
20.
Almohan Das & Ors Vs. State of West Bengal [1968] INSC 258 (25 October 1968)
21.
Hind Trading Company Vs. Union of India & ANR [1968] INSC 259 (28 October 1968)
22.
Sk. Piru Bux & Ors Vs. Kalandi Pati Rao & Ors [1968] INSC 260 (29 October 1968)
23.
Ramu Gope & Ors Vs. State of Bihar [1968] INSC 261 (29 October 1968)
24.
Rattan Lal & Co. & ANR Vs. The Assessing Authority & ANR [1968] INSC 262 (29 October 1968)
25.
Motibhai Fulabhai Patel & Co. Vs. M/S. R. Prasad & Ors [1968] INSC 263 (30 October 1968)
26.
Purshottam Das Vs. Smt. Raj Mani Devi [1968] INSC 264 (30 October 1968)
27.
Nlrbhay Singh Vs. State of Madhya Pradesh [1968] INSC 265 (30 October 1968)
28.
Illias Vs. Collector of Customs, Madras [1968] INSC 266 (31 October 1968)
29.
Workmen of Shri Bajrang Jute Mills Ltd. Vs. Employers of Shri Bajrang Jute Mills Ltd. [1968] INSC 267 (31 October 1968)
30.
Union of India Vs. Jai Narain Misra [1968] INSC 268 (31 October 1968)
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