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JANUARY 1968
1.
Delhi Motor Company & Ors Vs. U.A. Basrurkar & Ors [1968] INSC 1 (8 January 1968)
2.
O. N. Mohindroo Vs. The Bar Council of Delhi & Ors [1968] INSC 2 (8 January 1968)
3.
Commissioner of Income-Tax, Bombay Vs. M/S. Shree Goverdhan Ltd., Bombay [1968] INSC 3 (9 January 1968)
4.
T. S. Pl. P. Chidambaram Chettiar Vs. T. K. B. Santhanaramaswami Odayar & Ors [1968] INSC 4 (10 January 1968)
5.
Anglo American Direct Tea Trading Co. Ltd. Vs. Commissioner of Agricultural Income-Tax, Kerala State [1968] INSC 5 (10 January 1968)
6.
Virudhunagar Steel Rolling Mills Limited Vs. The Government of Madras [1968] INSC 6 (10 January 1968)
7.
Ramji Dixit & ANR Vs. Bhrigunath & Ors [1968] INSC 7 (12 January 1968)
8.
Hira Singh Pal Vs. Madan Lal [1968] INSC 8 (15 January 1968)
9.
Ningawwa Vs. Byrappa & Ors [1968] INSC 9 (17 January 1968)
10.
Minor P. Rajendran Vs. State of Madras & Ors [1968] INSC 10 (17 January 1968)
11.
Laxman Siddappa Naik Vs. Kattimani Chaniappa Jamappanna & Ors [1968] INSC 11 (19 January 1968)
12.
Pashupati Nath Singh Vs. Harihar Prasad Singh [1968] INSC 12 (22 January 1968)
13.
R. Ramakrishna Rao Vs. State of Kerala [1968] INSC 13 (23 January 1968)
14.
Hazari & Ors Vs. Neki & Ors [1968] INSC 14 (25 January 1968)
15.
State of Madhya Pradesh & Ors Vs. Sardar D.K. Jadav [1968] INSC 15 (25 January 1968)
16.
State of Uttar Pradesh Vs. Maharaj Narain & Ors [1968] INSC 16 (30 January 1968)
17.
Kt. N. Rm. Thenappa Chettiar & Ors Vs. N. S. Kr. Karuppan Chettiar & Ors [1968] INSC 17 (31 January 1968)
18.
Special Land Acquisition & Rehabilitation Officer, Sagar Vs. M. S. Seshagiri Rao & ANR [1968] INSC 18 (31 January 1968)
19.
Union of India Vs. Nanak Singh [1968] INSC 19 (31 January 1968)
20.
Chhatu Ram Horil Ram Ltd. Vs. State of Bihar & ANR [1968] INSC 20 (31 January 1968)
21.
Birendra Pratap Singh & ANR Vs. Gulwant Singh & Ors [1968] INSC 21 (31 January 1968)
22.
Firm Mukand Lal Veer Kumar & ANR Vs. Sri Purushottam Singh & Ors [1968] INSC 22 (31 January 1968)
23.
Gram Sabha, Besahani Vs. Ram Raj Singh & Ors [1968] INSC 23 (31 January 1968)
24.
Thakore Sobhag Singh Vs. Thakur Jai Singh & Ors [1968] INSC 24 (31 January 1968)
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