APRIL    1968
1.	S. K. Ghosh & ANR Vs. Union of India & Ors [1968] INSC 87 (2 April 1968)
2.	Keshavlal Jethalal Shah Vs. Mohanlal Bhagwandas & ANR [1968] INSC 88 (2 April 1968)
3.	Statesman (Private) Ltd. Vs. H. R. Deb & Ors [1968] INSC 89 (2 April 1968)
4.	Prem Raj Vs. D.L.F. Housing & Construction Pvt. Ltd. & ANR [1968] INSC 90 (4 April 1968)
5.	Shiromani & Ors Vs. Hem Kumar & Ors [1968] INSC 91 (4 April 1968)
6.	Laxman Kalu Nikalje Vs. The State of Maharashtra [1968] INSC 92 (5 April 1968)
7.	Dhulabhai & Ors Vs. The State of Madhya Pradesh & ANR [1968] INSC 93 (5 April 1968)
8.	Chief Settlement Commissioner, Rehabilitation Department, P Vs. Om Parkash & Ors [1968] INSC 94 (5 April 1968)
9.	State of Gujarat Vs. Vakhtsinghji Sursinghji Vaghela & Ors [1968] INSC 95 (8 April 1968)
10.	State of Maharashtra Vs. Madhavrao Damodar Patilch& Ors [1968] INSC 96 (10 April 1968)
11.	Jambu Rao Satappa Kocheri Vs. Neminath Appayya Hanammannaver [1968] INSC 97 (10 April 1968)
12.	Bhalchandra Alias Bapu & ANR Vs. State of Maharashtra [1968] INSC 98 (11 April 1968)
13.	Dhanki Mahajan Vs. Rana Chandubha Wakhatsing & Ors [1968] INSC 99 (11 April 1968)
14.	State of Gujarat & ANR Vs. Mehboob Khan Usman Khan [1968] INSC 100 (11 April 1968)
15.	Mahesh Bhagat Vs. Ram Baran Mahto & Ors [1968] INSC 101 (11 April 1968)
16.	State of Bihar & ANR Vs. Maharaja Pratap Singh Bahadur [1968] INSC 102 (11 April 1968)
17.	Amrit Lal Goverdhan Lalan Vs. State Bank of Travancore & Ors [1968] INSC 103 (11 April 1968)
18.	Union of India Vs. M/S. Khas Karanapura Colliery Ltd. [1968] INSC 104 (15 April 1968)
19.	Karnesh Kumar Singh & Ors Vs. The State of Uttar Pradesh [1968] INSC 105 (15 April 1968)
20.	P. Vs. Jagannath Rao & Ors Vs. State of Orissa & Ors [1968] INSC 106 (16 April 1968)
21.	Raj Kumar Vs. Union of India [1968] INSC 107 (18 April 1968)
22.	State of Madras Vs. N. K. Nataraja Mudaliar [1968] INSC 108 (18 April 1968)
23.	K. M. Kanavi Vs. The State of Mysore [1968] INSC 109 (18 April 1968)
24.	State of Bihar, Vs. Kapil Singh [1968] INSC 110 (18 April 1968)
25.	Ramanlal Gulab Chand Shah Vs. State of Gujarat & Ors [1968] INSC 111 (19 April 1968)
26.	Bashira Vs. State of U.P [1968] INSC 112 (19 April 1968)
27.	Bhanuprasad Hariprasad Dave Rajuji Gambhirji Vs. The State of Gujarat [1968] INSC 113 (19 April 1968)
28.	Raj Kumar Mohan Singh & Ors Vs. Raj Kumar Pasupatinath Saran Singh & Ors [1968] INSC 114 (19 April 1968)
29.	Bulchand Chandiram of Bombay Vs. Bank of India Ltd., Fort, Bombay [1968] INSC 115 (19 April 1968)
30.	Gopal, Krishnaji Ketkar Vs. Mahomed Haji Latif & Ors [1968] INSC 116 (19 April 1968)
31.	Boothalinga Agencies Vs. V. T. C. Poriaswami Nadar [1968] INSC 117 (22 April 1968)
32.	Maganlal Chhotalal Desai Vs. Chandrakant Motilal [1968] INSC 118 (22 April 1968)
33.	Sudhir Chandra Nawn Vs. Wealth-Tax Officer, Calcutta & Ors [1968] INSC 119 (23 April 1968)
34.	Triloki Nath & ANR Vs. State of Jammu & Kashmir & Ors [1968] INSC 120 (23 April 1968)
35.	Balammal & Ors Vs. State of Madras & Ors [1968] INSC 121 (23 April 1968)
36.	R.H. Bhutani Vs. Miss Mani J. Desai & Ors [1968] INSC 122 (23 April 1968)
37.	Bunna Prasad & Ors Vs. The State of U.P. & ANR [1968] INSC 123 (24 April 1968)
38.	Loonkaran Sethiya Vs. State Bank of Jaipur & Ors [1968] INSC 124 (25 April 1968)
39.	Jang Bahadur Singh Vs. Baij Nath Tiwari [1968] INSC 125 (26 April 1968)
40.	Jotish Chandra Chaudhary Vs. The State of Bihar [1968] INSC 126 (26 April 1968)
41.	Govind Sahai Vs. The State of U.P [1968] INSC 127 (30 April 1968)
42.	Baidya Nath Prasad Srivastava Vs. State of Bihar [1968] INSC 128 (30 April 1968)
43.	Municipal Committee, Khurari Vs. Dhannalal Sethi & Ors [1968] INSC 129 (30 April 1968)
44.	Hydro (Engineers) Pvt. Ltd. Vs. The Workmen [1968] INSC 130 (30 April 1968)
45.	Sheonath Prasad & Ors Vs. State of Bihar [1968] INSC 131 (30 April 1968)
46.	Ajaib Singh Vs. Joginder Singh [1968] INSC 132 (30 April 1968)
47.	Jai Lal Vs. Delhi Administration [1968] INSC 133 (30 April 1968)