SEPTEMBER    1967
1.	National Conduits (P) Ltd. Vs. S. S. Arora [1967] INSC 198 (1 September 1967)
2.	Dr. Bool Chand Vs. The Chancellor, Kurukshetra University [1967] INSC 199 (4 September 1967)
3.	Tribhuvandas Purshottamdas Thakur Vs. Ratilal Motilal Patel [1967] INSC 200 (5 September 1967)
4.	Union of India Vs. Jubbi And Dunia, [1967] INSC 201 (5 September 1967)
5.	Union of India Vs. Kamlabhai Harjiwandas Parekh & Ors [1967] INSC 202 (7 September 1967)
6.	Indian Steel & Wire Products Ltd. Vs. State of Madras [1967] INSC 203 (11 September 1967)
7.	Sukhram & ANR Vs. Gauri Shankar & ANR [1967] INSC 204 (11 September 1967)
8.	Lakshmi Rattan Engineering Works Ltd. Vs. Asstt. Commr. Sales Tax, Kanpur & ANR [1967] INSC 205 (12 September 1967)
9.	N. S. Gujral Vs. Custodian of Evacuee Property & ANR [1967] INSC 206 (12 September 1967)
10.	Municipal Corporation of Greater Bombay Vs. Royal Western India Turf Club [1967] INSC 207 (13 September 1967)
11.	The Sindhu Resettlement Corporation Ltd. Vs. The Industrial Tribunal of Gujarat & Ors [1967] INSC 208 (13 September 1967)
12.	Vithal Vasudeo Kulkarni & Ors Vs. Maruti Rama Nagane & Ors [1967] INSC 209 (14 September 1967)
13.	S. Sanyal Vs. Gian Chand [1967] INSC 210 (14 September 1967)
14.	Deputy Commissioner And Collector, Kamrup& Ors Vs. Durga Nath Sarma [1967] INSC 211 (15 September 1967)
15.	Munni Lal Vs. Bishwanath Prasad & Ors [1967] INSC 212 (15 September 1967)
16.	Motichand Hirachand & Ors Vs. Bombay Municipal Corporation [1967] INSC 213 (15 September 1967)
17.	Management of Bangalore Woollen, Cotton & Silk Mills Co Vs. The Workmen & ANR [1967] INSC 214 (18 September 1967)
18.	Sunderlal & Son Vs. Bharat Handicrafts (P.) Ltd. [1967] INSC 215 (20 September 1967)
19.	Abdul Husein Tayabali & Ors Vs. State of Gujarat & Ors [1967] INSC 216 (20 September 1967)
20.	Sonawati & Ors Vs. Sri Ram & ANR [1967] INSC 217 (21 September 1967)
21.	Workmen of Brahmputra Tea Estate, Represented By Assam Cha Vs. The Incoming Management of Braumputra Tea Estate & Ors [1967] INSC 218 (25 September 1967)
22.	Vidya Vati Vs. The State of Punjab & Ors [1967] INSC 219 (26 September 1967)
23.	Mahant Ramswarup Guru Chhote Balakdas Vs. Motiram Khandu Patil & Ors [1967] INSC 220 (26 September 1967)
24.	Lakshmi Narain Agarwal Vs. State Transport Authority, U.P. & ANR [1967] INSC 221 (26 September 1967)
25.	Lt. Commander Pascal Fernandes Vs. The State of Maharashtra & Ors [1967] INSC 222 (28 September 1967)
26.	Banarsi Das Ahluwalia Vs. The Chief Controlling Revenue Authority, Delhi [1967] INSC 223 (28 September 1967)
27.	Anandji Haridas & Co. (P.) Ltd. Vs. S. P. Kushare, S. T. O. Nagpur & Ors [1967] INSC 224 (28 September 1967)
28.	Municipality of Taloda Vs. The Charity Commissioner & Ors [1967] INSC 225 (28 September 1967)
29.	Kanti Lal Babulal Vs. H. C. Patel [1967] INSC 226 (29 September 1967)
30.	C. A. Rajendran Vs. Union of India & Ors [1967] INSC 227 (29 September 1967)
31.	Andhra Sugars Ltd. & ANR Vs. State of Andhra Pradesh & Ors [1967] INSC 228 (29 September 1967)