NOVEMBER    1967
1.	S.K. Dutta, Income-Tax Officer & Ors Vs. Lawrence Singh Ingty [1967] INSC 250 (7 November 1967)
2.	The State of Orissa Vs. Sudhansu Sekhar Misra & Ors [1967] INSC 251 (7 November 1967)
3.	Shri Baburao Patel & Ors Vs. Dr. Zakir Husain & Ors [1967] INSC 252 (7 November 1967)
4.	State of Gujarat Vs. Manilal Joitaram & Co [1967] INSC 253 (8 November 1967)
5.	Commissioner of Income-Tax, Madhya Pradesh Vs. Dewas Cine Corporation [1967] INSC 254 (8 November 1967)
6.	The Century Spg. & Mfg. Co. Ltd. Vs. District Municipality of Ulhasnagar [1967] INSC 255 (9 November 1967)
7.	Union of India & ANR Vs. P.K. Roy & Ors [1967] INSC 256 (9 November 1967)
8.	P.S.N.S. Ambalavana Chettiar And Co. Ltd & ANR Vs. Express Newspapers Ltd., Bombay [1967] INSC 257 (10 November 1967)
9.	Mohd. Yaqub, Vs. The State of Jammu & Kashmir [1967] INSC 258 (10 November 1967)
10.	Harjinder Singh Alias Jinda Vs. Delhi Administration [1967] INSC 259 (14 November 1967)
11.	Mohan Lal & ANR Vs. Grain Chamber Ltd., Muzaffarnagar & Ors [1967] INSC 260 (15 November 1967)
12.	Ishwarlal Girdharlal Joshi Vs. State of Gujarat & ANR [1967] INSC 261 (16 November 1967)
13.	Mahendra Pratap Singh Vs. Sarju Singh & ANR [1967] INSC 262 (20 November 1967)
14.	Workmen of M/S. Hindustan Motors Ltd. Vs. M/S. Hindustan Motors, Ltd. & ANR [1967] INSC 263 (21 November 1967)
15.	Ibrahim & Ors Vs. State of West Bengal & ANR [1967] INSC 264 (21 November 1967)
16.	Kalidindi Venkata Subbaraju & Ors Vs. Chintalapati Subbaraju & Ors [1967] INSC 265 (21 November 1967)
17.	State of Andhra Pradesh Vs. K. Satyanarayana & Ors [1967] INSC 266 (22 November 1967)
18.	Union of India & Ors Vs. M/S. Indo-Afghan Agencies Ltd. [1967] INSC 267 (22 November 1967)
19.	Sevantilal Maneklal Sheth Vs. Commissioner of Income-Tax (Central), Bombay [1967] INSC 268 (22 November 1967)
20.	Dalhousie Investment Trust Company Ltd. Vs. Commissioner of Income-Tax (Central), Calcutta [1967] INSC 269 (22 November 1967)
21.	Deputy Commercial Tax Officer, Saidapet & ANR Vs. Enfield India Ltd., Co-Operative Canteen Ltd. [1967] INSC 270 (23 November 1967)
22.	M. A. Jabbar Vs. Commissioner of Income-Tax, Andhra Pradesh, Hyderabad [1967] INSC 271 (23 November 1967)
23.	The State of Gujarat Vs. Jaswantlal Nathalal [1967] INSC 272 (23 November 1967)
24.	Mangulal Chunilal Vs. Manilal Maganlal & ANR [1967] INSC 273 (23 November 1967)
25.	Boddu Venkatakrishna Rao & Ors Vs. Shrimati Boddu Satyavathi & Ors [1967] INSC 274 (23 November 1967)
26.	Baul & ANR Vs. State of U.P [1967] INSC 275 (24 November 1967)
27.	Khan Bahadur Ahmed Alladin & Sons Vs. Commissioner of Income-Tax, Andhra Pradesh [1967] INSC 276 (24 November 1967)
28.	Regional Assistant Commissioner of Sales Tax,Indore Vs. Malwa Vanaspati & Chemical Company Ltd. [1967] INSC 277 (24 November 1967)
29.	Munshi Ram & Ors Vs. Delhi Administration [1967] INSC 278 (27 November 1967)
30.	New Era Agencies (Pvt.) Ltd., Bombay Vs. Commissioner of Income-Tax, Bombay City, Bombay [1967] INSC 279 (28 November 1967)
31.	Tirumala Venkateswara Timber Andbamboo Firm Vs. Commercial Tax Officer, Rajahmundry [1967] INSC 280 (28 November 1967)
32.	Commissioner of Income-Tax West Bengal, Calcutta Vs. Smt. Anusuya Devi [1967] INSC 281 (28 November 1967)
33.	Swastik Oil Mills Ltd. Vs. H. B. Munshi, Deputy Commissioner of Sales Tax, Bombay [1967] INSC 282 (29 November 1967)
34.	Lallu Yeshwant Singh Vs. Rao Jagdish Singh & Ors [1967] INSC 283 (29 November 1967)